COURT ARCHIVE
Allahabad High Court judgments, 1907
133 judgments · page 5 of 7
High Courts17 Apr 1907Dismissed
Mani Ram Vs Dost Muhammad Khan and Rahmat-Ullah
Allahabad High Court · (1907) ILR (All) 537
High Courts17 Apr 1907Dismissed
Lachman Singh and Others Vs Madsudan
Allahabad High Court · (1907) ILR (All) 481
High Courts16 Apr 1907Disposed Of
Husaini Khanam and Another Vs Husain Khan and Others
Allahabad High Court · (1907) ILR (All) 471
High Courts16 Apr 1907Disposed Of
Abdul Rahman and Others Vs Bhagwan Das and Others (Representatives of Hardeo Sahai)
Allahabad High Court · (1907) ILR (All) 582
High Courts12 Apr 1907Allowed
J.G. Willis and Others Vs Jawad Husain and Others
Allahabad High Court · (1907) ILR (All) 468
High Courts06 Apr 1907Disposed Of
Baldeo Parshad Vs Uman Shankar and Others
Allahabad High Court · 4 Ind. Cas. 810
Transfer of Property Act, 1882 — Section 101
High Courts05 Apr 1907Dismissed
Nur Muhammad and Another Vs Sheo Narain
Allahabad High Court · (1907) ILR (All) 463
High Courts03 Apr 1907Dismissed
Ganesh Prasad and Another Vs Ram Shankar Lal and Baldeo Das and Others
Allahabad High Court · (1907) ILR (All) 451
High Courts26 Mar 1907Disposed Of
Hardeo and Another Vs Umrao Singh
Allahabad High Court · (1907) ILR (All) 418
High Courts25 Mar 1907Dismissed
Ganga Prasad and Another Vs Ganga Bakhsh Singh and Others
Allahabad High Court · (1907) ILR (All) 415
High Courts23 Mar 1907Dismissed
Emperor Vs Kehri and Others
Allahabad High Court · (1907) ILR (All) 434
High Courts23 Mar 1907Disposed Of
Ganesh Prasad and Another Vs Ram Shankar Lal Ganesh Prasad and Another Vs Baldeo Das and Others
Allahabad High Court · (1907) ILR (All) 385
High Courts22 Mar 1907Disposed Of
Hasib-Ul-Nissa Vs Ghafur-Ullah Khan
Allahabad High Court · (1907) ILR (All) 382
High Courts21 Mar 1907Dismissed
Prag Narain and Others Vs Faiyaz Husain Khan
Allahabad High Court · (1907) 03 AHC CK 0008
High Courts20 Mar 1907Allowed
Narain Das and Another Vs Madhuban Das and Others
Allahabad High Court · (1907) ILR (All) 535
High Courts19 Mar 1907Dismissed
Lalji Sahai Vs The Maharaja of Jaipur and Kishori and Others
Allahabad High Court · (1907) ILR (All) 379