High Courts04 Jul 1907Dismissed
Parbati Vs Budh Singh and Others
Allahabad High Court · (1907) ILR (All) 652
Easements Act, 1882 — Section 60
COURT ARCHIVE
Allahabad High Court judgments, 1907
133 judgments · page 3 of 7
High Courts01 Jul 1907Dismissed
Kunndan Lal and Another Vs Gajadhar Lal and Another
Allahabad High Court · (1907) ILR (All) 728
High Courts27 Jun 1907Dismissed
Gauri Sahai Vs Ashfak Husain and Others
Allahabad High Court · (1907) ILR (All) 623
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts27 Jun 1907Dismissed
Radha Bai Vs Kamod Singh and Others
Allahabad High Court · (1908) ILR (All) 38
High Courts18 Jun 1907Dismissed
Asharfi Lal and Another Vs Chhannu Lal
Allahabad High Court · (1907) ILR (All) 649
Legal Practitioners Act, 1879 — Section 28
High Courts17 Jun 1907Dismissed
Amolak Vs Abdul Majid and Ranji Lal
Allahabad High Court · (1907) ILR (All) 618
High Courts13 Jun 1907Disposed Of
Muzaffar Ali Khan and Others Vs Parbati and Another
Allahabad High Court · (1907) ILR (All) 640
Transfer of Property Act, 1882 — Section 6(d)
High Courts13 Jun 1907Dismissed
Umrao Singh Vs Ram Narain
Allahabad High Court · (1907) ILR (All) 615
Civil Procedure Code, 1882 — Section 268Limitation Act, 1963 — Section 23
High Courts06 Jun 1907Dismissed
Raunak Husain Vs Niadar Mal
Allahabad High Court · (1907) ILR (All) 608
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts04 Jun 1907Dismissed
Nathi Mal and Another Vs Tej Singh and Others
Allahabad High Court · (1907) ILR (All) 604
High Courts03 Jun 1907Allowed
Wali-Ullah and Others Vs Kaniz Fatima
Allahabad High Court · (1908) ILR (All) 30
High Courts31 May 1907Allowed
Hansraj Pal and Mukhraji Kunwar and Others Vs Dalpat Pal and Others
Allahabad High Court · (1908) ILR (All) 28
High Courts30 May 1907Disposed Of
Genda and Rai Singh Vs Sukh Nath Rai
Allahabad High Court · (1908) ILR (All) 25
High Courts28 May 1907Allowed
Abdul Samad Vs Grasiti Bibi and Others Abdul Samad Vs Liaqat Husain
Allahabad High Court · (1907) ILR (All) 596
High Courts27 May 1907Dismissed
Chittar Mal Vs Maharaj Singh
Allahabad High Court · (1908) ILR (All) 22