High Courts31 Dec 1920Dismissed
Musammat Masihunnissa and Others Vs Musammat Kaniz Sughra
Allahabad High Court · AIR 1921 All 276 : 60 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105(2)
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 1 of 24
High Courts22 Dec 1920Dismissed
Bohra Gajadhar Singh Vs Basant Lal and Others
Allahabad High Court · 61 Ind. Cas. 69
Civil Procedure Code, 1882 — Section 205, 206
High Courts22 Dec 1920Dismissed
Gajadhar Singh Vs Basant Lal and Others
Allahabad High Court · AIR 1920 All 147 : (1921) ILR (All) 380
Limitation Act, 1963 — Section 5
High Courts22 Dec 1920
Baijnath Prasad and Others Vs Raja Narandra Bahadurpal and Others
Allahabad High Court · AIR 1921 All 223 : 61 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts22 Dec 1920
Matbar Singh Vs Ranbaz Singh and Others
Allahabad High Court · AIR 1921 All 212 : 61 Ind. Cas. 65
Specific Relief Act, 1877 — Section 42
High Courts21 Dec 1920Dismissed
Asa Singh and Another Vs Naubat and Jhanda Singh and Others
Allahabad High Court · AIR 1921 All 105 : 61 Ind. Cas. 34
High Courts21 Dec 1920Disposed Of
Mathura Prasad Vs Bhoop Narayan and Another
Allahabad High Court · 61 Ind. Cas. 135
High Courts21 Dec 1920Allowed
Bhawani Din and Others Vs Jadunath Misir and Ganesh Datt and Another
Allahabad High Court · AIR 1921 All 272 : 61 Ind. Cas. 89
High Courts21 Dec 1920
Kaniz Sughra Bibi Vs Masih-Un-Nissa Bibi and Others
Allahabad High Court · (1921) ILR (All) 377
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Dec 1920Disposed Of
Mathura Prasad Vs Bhup Narain and Another
Allahabad High Court · AIR 1921 All 52 : (1921) ILR (All) 411
High Courts20 Dec 1920Allowed
Firm Nainsukh Das Nagar Mal Vs Firm Gajanand-Shyam Lal and Another
Allahabad High Court · 61 Ind. Cas. 269
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts20 Dec 1920Allowed
Nainsukh Das and Nagar Mal Vs Gajanand and Shyam Lal
Allahabad High Court · AIR 1921 All 273 : (1921) ILR (All) 348
Arbitration Act, 1940 — Section 4(d)Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts20 Dec 1920
Jagdamba Prasad Vs Sri Ram Jankiji Birajman Mandir
Allahabad High Court · (1921) ILR (All) 374
Trusts Act, 1882 — Section 90
High Courts20 Dec 1920
Sri Ram Jankiji Birajman Mandir through Ganga Dayal Vs Jagdamba Prasad
Allahabad High Court · AIR 1921 All 11 : 61 Ind. Cas. 3
Trusts Act, 1882 — Section 90
High Courts18 Dec 1920Dismissed
Rameshwar Dayal and Others Vs Lal Bahadur and Another
Allahabad High Court · (1921) ILR (All) 345
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts17 Dec 1920Dismissed
Emperor Vs Tilak Rai and Others
Allahabad High Court · (1921) ILR (All) 372
Criminal Procedure Code, 1898 (CrPC) — Section 106, 139
High Courts17 Dec 1920
Tilak Rai and Others Vs Emperor
Allahabad High Court · AIR 1921 All 217 : 60 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts17 Dec 1920
Lalta Prasad Vs Emperor
Allahabad High Court · AIR 1921 All 192 : 61 Ind. Cas. 59
High Courts17 Dec 1920
Ram Ratan Vs Emperor through B. Shiva Shankar Sharma
Allahabad High Court · AIR 1921 All 286(1) : 60 Ind. Cas. 1007
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts16 Dec 1920Allowed
Ratan Singh Vs Pran Sukh
Allahabad High Court · AIR 1921 All 190 : (1921) ILR (All) 368 : 61 Ind. Cas. 44