High Courts09 Jan 1920

Janki Prasad Tewari Vs Emperor

Allahabad High Court · 55 Ind. Cas. 673

Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts08 Jan 1920

Barfi Lal Vs Emperor

Allahabad High Court · AIR 1920 All 20 : 55 Ind. Cas. 721

Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447