COURT ARCHIVE

Allahabad High Court judgments, 1920

470 judgments · page 24 of 24

High Courts05 Jan 1920

Sahibzada Bhai Pratap Narain Singh Vs Shiam Lall and Others

Allahabad High Court · 55 Ind. Cas. 37

High Courts05 Jan 1920

Allahabad High Court · 59 Ind. Cas. 366

High Courts05 Jan 1920

Allahabad High Court · AIR 1920 All 14 : 54 Ind. Cas. 786

High Courts04 Jan 1920

Allahabad High Court · AIR 1920 All 111 : 55 Ind. Cas. 94

High Courts02 Jan 1920Allowed

Allahabad High Court · AIR 1920 All 31 : 55 Ind. Cas. 315

Limitation Act, 1963 — Section 12Limitation Act, 1963 — Section 12Limitation Act, 1963 — Section 12

High Courts02 Jan 1920Allowed

Allahabad High Court · AIR 1920 All 29 : 54 Ind. Cas. 784

High Courts02 Jan 1920Allowed

Allahabad High Court · (1920) ILR (All) 309

High Courts02 Jan 1920Allowed

Allahabad High Court · (1920) ILR (All) 260

High Courts02 Jan 1920

Allahabad High Court · AIR 1920 All 21 : 55 Ind. Cas. 22

Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11

High Courts02 Jan 1920

Allahabad High Court · AIR 1920 All 140 : 54 Ind. Cas. 890

Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500