COURT ARCHIVE

Allahabad High Court judgments, 2009

4,351 judgments · page 1 of 218

High Courts24 Dec 2009Allowed

Chandra Bhushan Pandey Vs Rajya Krishi Utpadan Mandi Parishad and Others

Allahabad High Court · (2010) 4 AWC 3274

Uttar Pradesh Agricultural Produce Markets Board (Officers and Staff Establishment) Regulations, 1984 — Regulation 28Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 11Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 23(2), 26X

High Courts24 Dec 2009Allowed

Tara Chand Jain Vs State of U.P.

Allahabad High Court · (2009) 12 AHC CK 0311

Penal Code, 1860 (IPC) — Section 420, 489, 489B

High Courts24 Dec 2009Dismissed

Ramesh Kumar Vs Savitri Goyal

Allahabad High Court · (2009) 12 AHC CK 0267

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 20(4)

High Courts24 Dec 2009Dismissed

Lallu and eight Others Vs State of U.P. and others

Allahabad High Court · (2009) 12 AHC CK 0259

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts24 Dec 2009

Kamldeep Kaur Vs Santosh Tayal

Allahabad High Court · (2009) 12 AHC CK 0258

High Courts24 Dec 2009Disposed Of

Mohd.Israr Khan Vs State of U.P. Thu. Principal Secretary, P.W.D. and Others

Allahabad High Court · (2009) 12 AHC CK 0240

High Courts24 Dec 2009Allowed

Sidhnath,Constable C.P.91 Vs Union of India and others

Allahabad High Court · (2009) 12 AHC CK 0239

High Courts24 Dec 2009Allowed

Nirmala Gupta Vs State of U.P. and Others

Allahabad High Court · (2009) 12 AHC CK 0238

High Courts24 Dec 2009Dismissed

Shiv Murti Singh and Another Vs State of U.P. and others

Allahabad High Court · (2009) 12 AHC CK 0237

High Courts24 Dec 2009Dismissed

Urmila Devi Vs State of U.P.

Allahabad High Court · (2009) 12 AHC CK 0235

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts24 Dec 2009Disposed Of

Sushrani & Ors. Vs State Of U.P. & Another

Allahabad High Court · (2009) 12 AHC CK 0234

High Courts24 Dec 2009Dismissed

Sobharani Dey and Another Vs Prescribed Authority and Others

Allahabad High Court · (2009) 12 AHC CK 0231

High Courts24 Dec 2009Allowed

Seema Bajpai Vs Basic Shiksha Parishad, U.P. Allahabad and others

Allahabad High Court · (2009) 12 AHC CK 0230

High Courts24 Dec 2009Allowed

Shiv Prakash Shukla & Anr. Vs Shashank Shekhar Singh and others

Allahabad High Court · (2009) 12 AHC CK 0229

High Courts24 Dec 2009Dismissed

R.K.B.K.Limited Vs State of U.P. and others

Allahabad High Court · (2009) 12 AHC CK 0178

High Courts24 Dec 2009Allowed

Bharat Sanchar Nigam Ltd.& Ors. Vs Ramit Maurya & Ors.

Allahabad High Court · (2009) 12 AHC CK 0177

High Courts24 Dec 2009Disposed Of

Menhaj Ahmad & Ors. Vs State of U.P. & Ors.

Allahabad High Court · (2009) 12 AHC CK 0173

High Courts24 Dec 2009Allowed

Ram Dulari Vs State of U.P.

Allahabad High Court · (2009) 12 AHC CK 0172

High Courts24 Dec 2009Dismissed

Shivendra and three Others Vs State of U.P. and others

Allahabad High Court · (2009) 12 AHC CK 0171

High Courts24 Dec 2009Disposed Of

Sattar Khan and three Others Vs State of U.P. and others

Allahabad High Court · (2009) 12 AHC CK 0170