High Courts23 Dec 2009Dismissed
Devta Nand Pandey & Anr. Vs State of U.P. & Anr.
Allahabad High Court · (2009) 12 AHC CK 0241
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 3 of 218
High Courts23 Dec 2009Dismissed
Ganeshi Bai and Others Vs Surendra Kumar Jain
Allahabad High Court · (2009) 12 AHC CK 0233
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts23 Dec 2009Disposed Of
Nilam Tewari Vs Arti Jaiswal and Others.
Allahabad High Court · (2009) 12 AHC CK 0232
High Courts23 Dec 2009Partly Allowed
Chandrakanti Singh & Ors. Vs State of U.P. & Ors.
Allahabad High Court · (2009) 12 AHC CK 0176
High Courts23 Dec 2009Dismissed
State of U.P.& Others Vs Phool Chandra Yadav
Allahabad High Court · (2009) 12 AHC CK 0175
High Courts23 Dec 2009Allowed
B.P.Bakshi Vs Dinesh puri
Allahabad High Court · (2009) 12 AHC CK 0174
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts23 Dec 2009Dismissed
Sheetal Sachan Vs State of U.P. and Another
Allahabad High Court · (2009) 12 AHC CK 0166
High Courts23 Dec 2009Disposed Of
Mohd.Nizamuddin and Others Vs State of U.P.And Another
Allahabad High Court · (2009) 12 AHC CK 0165
High Courts23 Dec 2009Allowed
State of U.P. Vs Pawan Kumar Pandey
Allahabad High Court · (2009) 12 AHC CK 0164
High Courts23 Dec 2009Disposed Of
Sudhanshu Mishra S/O Late Sri Ramesh Chandra Mishra & Ors. Vs State of U.P.Through The Prn.Secy.Higher Education
Allahabad High Court · (2009) 12 AHC CK 0163
High Courts23 Dec 2009Disposed Of
Balak Ram Misra, Const.456 Const.Civil Police Vs I.G., of Police ((Estt.)U.P., Lucknow and Others
Allahabad High Court · (2009) 12 AHC CK 0162
High Courts23 Dec 2009Allowed
Committee of Management, Shree Vimal Nath Digambar Jain Teerth Kshetra Committee & Anr. Vs Sub-Divisional Magistrate, Kayamganj, Farrukhabad & Ors.
Allahabad High Court · (2009) 12 AHC CK 0161
High Courts23 Dec 2009Disposed Of
Anita Vs District Magistrate, G.B. Nagar & Ors.
Allahabad High Court · (2009) 12 AHC CK 0160
High Courts23 Dec 2009Disposed Of
Pancchi Foods Private Ltd. Vs Indian Railway Catering & Tourism Corp. Ltd.
Allahabad High Court · (2009) 12 AHC CK 0159
High Courts23 Dec 2009
Jitendra Prasad and Others Vs Union of India and Others
Allahabad High Court · (2009) 12 AHC CK 0127
Allahabad University Act, 2005 — Section 28(5)
High Courts23 Dec 2009Allowed
Ramesh Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2527 : (2010) 125 FLR 3
High Courts23 Dec 2009
Om Prakash Thathera Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 766
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 323, 326, 498A, 504
High Courts23 Dec 2009Dismissed
Dhruv Narain Shukla Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 54
High Courts22 Dec 2009
Chandrapal Vs Gopal Das and another
Allahabad High Court · (2009) 12 AHC CK 0396
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts22 Dec 2009
Paras Nath Maurya Vs State of U.P. and others
Allahabad High Court · (2009) 12 AHC CK 0391