High Courts06 Jan 2009
Rajendra Prasad Misra Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 853
Penal Code, 1860 (IPC) — Section 120, 409, 466, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 218 of 218
High Courts06 Jan 2009Dismissed
Kumari Sonika Vs State of U.P. and Another
Allahabad High Court · (2009) 01 AHC CK 0008
Constitution of India, 1950 — Article 226
High Courts05 Jan 2009Allowed
Ragistrar, Chhatrapati Shahuji Maharaj University Vs Vinay Gupta and Another
Allahabad High Court · (2009) 2 AWC 1316
High Courts05 Jan 2009Allowed
Ashish Kumar Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1186 : (2009) 1 UPLBEC 876
Constitution of India, 1950 — Article 14, 15, 16
High Courts05 Jan 2009Allowed
Committee of Management, Swami Ram Narayan Acharya Shiksha Sansthan, Ballia and another Vs Assistant Registrar, Firms, Societies and Chits and another
Allahabad High Court · (2009) 01 AHC CK 0093
Societies Registration Act, 1860 — Section 4A
High Courts05 Jan 2009Disposed Of
Makhan Lal and Others Vs District Magistrate Kheri and Others
Allahabad High Court · (2009) 01 AHC CK 0075
High Courts05 Jan 2009Dismissed
Dharam Pal Singh Tyagi Vs State of U.P.and others
Allahabad High Court · (2009) 01 AHC CK 0039
Land Acquisition Act, 1894 — Section 17(4), 4(1), 48, 5A, 6(1)
High Courts05 Jan 2009Dismissed
Khushal Singh (Deceased) and Others Vs Amna Khatoon
Allahabad High Court · (2009) 01 AHC CK 0037
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Jan 2009Allowed
Ram Bhajan Vs State of U.P. and others
Allahabad High Court · (2009) 121 FLR 538
High Courts01 Jan 2009Dismissed
Daya Ram Budhrani Vs Additional District Judge/Special Judge (Anti Dacoity), Jhansi & Ors.
Allahabad High Court · (2009) 01 AHC CK 0072
High Courts01 Jan 2009Disposed Of
Anupam Sharma Vs State Of U.P. & Others.
Allahabad High Court · (2009) 01 AHC CK 0071