High Courts12 Jan 2009Dismissed
Committee of management of krishak Sevasamiti, Ghazipur and Others Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0124
Societies Registration Act, 1860 — Section 25(1), 25(2)
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 216 of 218
High Courts12 Jan 2009Disposed Of
Ram Sabd Singh Vs State of U.P. and others
Allahabad High Court · (2009) 01 AHC CK 0103
High Courts12 Jan 2009Dismissed
Suresh Prasad Misra Vs D.I.O.S., Deoria and others
Allahabad High Court · (2009) 01 AHC CK 0102
High Courts12 Jan 2009Allowed
Ashutosh Dwivedi Vs Union of India
Allahabad High Court · (2009) 5 RCR(Civil) 579
Railways Act, 1989 — Section 124A
High Courts12 Jan 2009Allowed
Nidan Singh (dead) and another Vs Dy.Director of Consolidation, Meerut and others
Allahabad High Court · (2009) 01 AHC CK 0077
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts12 Jan 2009Dismissed
Rajesh Kumar alias Kallu Vs Rakesh Kumar
Allahabad High Court · (2009) 01 AHC CK 0066
Transfer of Property Act, 1882 — Section 106
High Courts12 Jan 2009Dismissed
Ram Narain Chaurasia Vs Rajendra Kumar and Others
Allahabad High Court · (2009) 01 AHC CK 0065
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Jan 2009Dismissed
Pramod Kumar Singh Vs State of U.P.& Ors.
Allahabad High Court · (2009) 01 AHC CK 0054
Constitution of India, 1950 — Article 16
High Courts12 Jan 2009Dismissed
Ajay Kumar Singh Vs State of U.P.and Another
Allahabad High Court · (2009) 01 AHC CK 0052
Uttar Pradesh Irrigation Department Civil Engineering Subordinate Service Rules, 1992 — Rule 8A
High Courts12 Jan 2009Allowed
Merind Ltd. and Another Vs Prescribed Authority (Under Payment of Wages Act) and Assistant Labour Commissioner and Another
Allahabad High Court · (2009) 122 FLR 272 : (2009) 4 LLJ 120
Industrial Disputes Act, 1947 — Section 2Minimum Wages Act, 1948 — Section 2Payment of Wages Act, 1936 — Section 1, 15, 16, 17, 18
High Courts12 Jan 2009
Shiv Pratap Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 863
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161 , 232, 311, 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302 , 304B, 498A
High Courts12 Jan 2009Allowed
Hindustan Cables Ltd. Vs Presiding Officer, Industrial Tribunal, (I) and Others
Allahabad High Court · (2009) 123 FLR 753 : (2010) 2 LLJ 137 : (2010) 5 SLR 749
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10
High Courts09 Jan 2009Dismissed
Committee of Management, Mahabir Singh Inter College and others Vs State of U.P. and others
Allahabad High Court · (2009) 121 FLR 35
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts09 Jan 2009
Netra Pal Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 643
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A, 506
High Courts09 Jan 2009
Krishna Kumar Misra and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 2003
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325
High Courts09 Jan 2009Dismissed
Rafi Abbas Vs State of U.P. and Others
Allahabad High Court · (2009) 01 AHC CK 0190
Constitution of India, 1950 — Article 226
High Courts09 Jan 2009Dismissed
Hindustan Aeronautics Ltd. Vs State of U.P. and Another
Allahabad High Court · (2009) 2 AWC 1464 : (2009) 122 FLR 704
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 2009Dismissed
Mahabir Singh Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 2 LLJ 655
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts09 Jan 2009Disposed Of
Committee of Management Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0123
Recruitment and Conditions of Service of Teachers) Rules, 1978 — Rule 4(1), 5
High Courts09 Jan 2009Allowed
Raisul Hassan Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0099