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Allahabad High Court judgments, 2009

4,351 judgments · page 215 of 218

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High Courts15 Jan 2009

Sri Narain Trivedi and Others Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 646

Penal Code, 1860 (IPC) — Section 307, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
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High Courts15 Jan 2009

Lala Ram and Another Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 1043

Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
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High Courts15 Jan 2009

Gulab Singh Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 1032

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
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High Courts15 Jan 2009Allowed

Smt. Amrawati Devi Vs Purvanchal Vidyut Vitran Nigam Limited and Another

Allahabad High Court · (2009) 2 AWC 1189

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High Courts15 Jan 2009Disposed Of

Kisan Chandra Vs State of U.P.

Allahabad High Court · (2009) 2 ACR 1545

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts14 Jan 2009Allowed

Brij Bhushan Bakshi and Others Vs State of U.P

Allahabad High Court · (2009) 01 AHC CK 0074

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High Courts13 Jan 2009

Chandra Kant Singh Vs The Secretary, Madhyamic Shiksha Parishad and Others

Allahabad High Court · (2009) 01 AHC CK 0202

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High Courts13 Jan 2009Dismissed

U.P. State Road Transport Corporation and Another Vs Deepkali

Allahabad High Court · (2010) ACJ 2008

Motor Vehicles Act, 1988 — Section 173
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High Courts13 Jan 2009Dismissed

Ram Niwas Bharti, President Laxman Bharti Saraswati Vidya Mandir Vs Assistant Labour Commissioner

Allahabad High Court · (2009) 121 FLR 233 : (2009) 3 LLJ 677

Minimum Wages Act, 1948 — Section 20Payment of Wages Act, 1936 — Section 15
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High Courts13 Jan 2009Allowed

Vice-Chancellor, Veer Bahadur Singh Purvanchal University and Others Vs Smt. Shashikala and Another

Allahabad High Court · (2009) 2 AWC 1458

Constitution of India, 1950 — Article 226
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High Courts13 Jan 2009Dismissed

Ajeet Kumar Singh Vs State of U.P. and Another

Allahabad High Court · (2009) 2 AWC 1068 : (2009) 120 FLR 1018

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 323
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High Courts13 Jan 2009Dismissed

Ram Nagina Mishra Vs Vice-Chancellor C.C.S.University, Meerut and others

Allahabad High Court · (2009) 01 AHC CK 0091

Constitution of India, 1950 — Article 226
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High Courts13 Jan 2009Allowed

Commissioner of Trade Tax, U.P. Vs S/s.Advance Gases And Consultants Ltd., Agra

Allahabad High Court · (2009) 01 AHC CK 0088

Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2(i)
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High Courts13 Jan 2009Allowed

D.A.V. Public School (U.P.) Vs Prescribed Authority (Minimum Wages Act) 1948/Assistant Labour Commissioner and Others

Allahabad High Court · (2009) 1 AWC 823 : (2009) 120 FLR 844 : (2009) 3 LLJ 399

Industrial Disputes Act, 1947 — Section 33CPayment of Wages Act, 1936 — Section 1
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High Courts12 Jan 2009

Bhagwat alias Bhagat Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 860

Penal Code, 1860 (IPC) — Section 302
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High Courts12 Jan 2009Allowed

Anoop Kumar Rathore Vs Chief Engineer, Jhansi Zone, P.W.D. and Others

Allahabad High Court · (2009) 01 AHC CK 0188

Constitution of India, 1950 — Article 226
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High Courts12 Jan 2009

Neeraj Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 644

Penal Code, 1860 (IPC) — Section 109, 120B, 120B(1), 201, 302
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High Courts12 Jan 2009Dismissed

Hindu Sewa Sadan Chikitsalaya Vs State of U.P. and Others

Allahabad High Court · (2009) 120 FLR 970 : (2009) 3 LLJ 407

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4KUttar Pradesh Industrial Disputes Act, 1947 — Section 4KUttar Pradesh Industrial Disputes Act, 1947 — Section 4K
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High Courts12 Jan 2009Disposed Of

Devinder Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2009) 2 AWC 1587

Uttar Pradesh Land Revenue Act, 1901 — Section 33Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
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High Courts12 Jan 2009Dismissed

Ittahadul Muslemeen Maktab Island School & Anr. Vs Registrar, Firms, Societies & Chits, U.P.& Ors.

Allahabad High Court · (2009) 5 RCR(Civil) 827

Societies Registration Act, 1860 — Section 25(U.P.)
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