High Courts21 Jan 2009Disposed Of
Official Liquidator, U.P. Vs Rajesh Kumar Srivastava And Others
Allahabad High Court · (2009) 01 AHC CK 0110
Companies Act, 1956 — Section 454(5), 456(2), 468, 630
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 213 of 218
High Courts21 Jan 2009Allowed
Jainpur, Kanpur Vs Commissioner of Central Excise, Division Kanpur
Allahabad High Court · (2009) 01 AHC CK 0108
Central Excises and Salt Act, 1944 — Section 3A
High Courts21 Jan 2009Disposed Of
Bhanu Pratap Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0100
High Courts21 Jan 2009Dismissed
Bhupendra Singh Vs State of U.P.And Others
Allahabad High Court · (2009) 01 AHC CK 0089
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts21 Jan 2009Dismissed
Gorakh Nath Rai Vs State of U.P.and others
Allahabad High Court · (2009) 01 AHC CK 0085
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts21 Jan 2009Allowed
Siyaram Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1200
Constitution of India, 1950 — Article 226
High Courts20 Jan 2009Allowed
Jindal Drugs Limited Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1469
Constitution of India, 1950 — Article 226, 357Uttar Pradesh General Clauses Act, 1904 — Section 20, 21, 22, 23, 23AUttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 11, 4A, 8(1)
High Courts20 Jan 2009Dismissed
Ramesh Chandra and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1640 : (2009) 1 UPLBEC 165
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6
High Courts20 Jan 2009Allowed
Gyanendra Dutt Trivedi Vs Labour Court, U.P., Lucknow & Anr.
Allahabad High Court · (2009) 01 AHC CK 0143
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts20 Jan 2009Dismissed
Rakesh Kumar Saxena Vs State of U.P.and Another
Allahabad High Court · (2009) 01 AHC CK 0126
New Okhla Industrial Development Authority Service Regulations, 1981 — Regulation 17, 25Uttar Pradesh Industrial Area Development Act, 1976 — Section 19, 5
High Courts20 Jan 2009Dismissed
Ritesh Tewari and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1194
Constitution of India, 1950 — Article 134A, 252General Clauses Act, 1897 — Section 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 5, 6, 8
High Courts20 Jan 2009Allowed
Feeder Balancing Dairy and another Vs Labour Court, Varanasi and others
Allahabad High Court · (2009) 01 AHC CK 0114
Industrial Disputes Act, 1947 — Section 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts20 Jan 2009Dismissed
Hemlata Tripathi Vs Prem Kumari and another
Allahabad High Court · (2009) 01 AHC CK 0086
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts20 Jan 2009Disposed Of
Rameshwar Vs State of U.P.and others
Allahabad High Court · (2009) 01 AHC CK 0033
High Courts20 Jan 2009Allowed
Shiv Charan Singh, Pradhan Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1070 : (2009) 106 RD 607
High Courts19 Jan 2009Disposed Of
Kaushal Kishore Chaturvedi Vs U.P. State Road Transport Corporation and others
Allahabad High Court · (2009) 121 FLR 645
High Courts19 Jan 2009Disposed Of
Safari Industries (India) Ltd., Mumbai and Another Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0144
Industrial Disputes Act, 1947 — Section 10Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts19 Jan 2009Dismissed
Radhe Lal Verma Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0129
High Courts19 Jan 2009Allowed
Ram Dhani Maurya Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0128
Uttar Pradesh Municipalities Act, 1916 — Section 48(2)
High Courts19 Jan 2009Dismissed
Dr.(Smt.) Raj Kumari Mehrotra Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0127
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 10(6), 10(9), 11(8)