High Courts23 Dec 1949Allowed
Gangadhar Vs State
Allahabad High Court · AIR 1952 All 580 : (1950) 20 AWR 356
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 1 of 18
High Courts23 Dec 1949Disposed Of
Mst. Ram Piari Vs Nand Kumar and Others
Allahabad High Court · (1949) 12 AHC CK 0012
Uttar Pradesh Debt Redemption Act, 1940 — Section 4
High Courts23 Dec 1949Dismissed
Mt. Radha Kunwar Vs Ram Narain and Others
Allahabad High Court · AIR 1952 All 587 : (1950) 20 AWR 354
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 124, 126, 135, 137Limitation Act, 1908 — Article 83
High Courts22 Dec 1949Dismissed
Mt. Chandi Devi Vs Deoki Nandan and Others
Allahabad High Court · AIR 1952 All 561 : (1950) 20 AWR 282
High Courts22 Dec 1949Disposed Of
Abul Hasan and Another Vs Rex
Allahabad High Court · AIR 1952 All 365 : (1950) 20 AWR 406
Criminal Procedure Code, 1898 (CrPC) — Section 438, 93C
High Courts22 Dec 1949Allowed
Zahinuddin Husain Vs Chokhey Lal and Others
Allahabad High Court · AIR 1952 All 662
Civil Procedure Code, 1908 (CPC) — Section 60(1)Transfer of Property Act, 1882 — Section 6
High Courts21 Dec 1949Dismissed
Durga Prasad Vs Dalpat Ram and Others
Allahabad High Court · AIR 1952 All 645
Limitation Act, 1908 — Article 182(5)Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6
High Courts21 Dec 1949Dismissed
Narain Singh Vs Rex
Allahabad High Court · AIR 1952 All 621 : (1950) 20 AWR 360
Evidence Act, 1872 — Section 105, 106
High Courts21 Dec 1949Allowed
Sm. Radha and Others Vs Sm. Gulzari and Others
Allahabad High Court · AIR 1952 All 462 : (1950) 20 AWR 317
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 47
High Courts20 Dec 1949Dismissed
Palak Dhari Vs Paras Nath
Allahabad High Court · AIR 1950 All 400
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 2, 7(3)
High Courts20 Dec 1949Allowed
Rupai Vs Goshain Ram Charandas
Allahabad High Court · AIR 1952 All 391 : (1950) 20 AWR 358
Limitation Act, 1908 — Article 182, 182(2)
High Courts20 Dec 1949
Sm. Safdari Begam Vs Ashfaq Husain Khan
Allahabad High Court · AIR 1952 All 538 : (1950) 20 AWR 367
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 148
High Courts20 Dec 1949Dismissed
Ram Kishna Vs Ramjanki Shiva Parbati Maharaj and Others
Allahabad High Court · AIR 1952 All 355 : (1950) 20 AWR 350
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, 115
High Courts19 Dec 1949Dismissed
Sharan Behari Lal and Others Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1953 All 276 : (1950) 20 AWR 296
Bar Councils Act, 1926 — Section 15Contract Act, 1872 — Section 23Legal Practitioners Act, 1879 — Section 6
High Courts19 Dec 1949Dismissed
Mohd. Sharif Khan Vs U.P. Government
Allahabad High Court · AIR 1953 All 274
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3
High Courts19 Dec 1949Dismissed
Fateh Chand Vs Daulat Chand
Allahabad High Court · AIR 1952 All 358
Religious Endowments Act, 1863 — Section 14
High Courts19 Dec 1949Dismissed
Niranjan Lal Bhargava Vs Mt. Ram Kali Devi
Allahabad High Court · AIR 1950 All 396
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 41 Rule 33, Order 43 Rule 1, Order 6 Rule 17Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 2
High Courts16 Dec 1949Dismissed
Nand Lal Srivastava Vs Rex
Allahabad High Court · AIR 1950 All 377 : (1950) 20 AWR 205
Prevention of Corruption Act, 1947 — Section 6
High Courts16 Dec 1949Disposed Of
Mirza Dildar Husain and Others Vs Pahalwan and Others
Allahabad High Court · (1949) 12 AHC CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Dec 1949Dismissed
Mohammad Sharif and Another Vs Rex
Allahabad High Court · AIR 1950 All 380
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 439(1)Penal Code, 1860 (IPC) — Section 300, 302, 304