High Courts05 Dec 1949
Rex Vs Sadla and Others
Allahabad High Court · AIR 1950 All 418 : (1950) 20 AWR 376
Penal Code, 1860 (IPC) — Section 109, 141, 142, 147, 299
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 3 of 18
High Courts04 Dec 1949Dismissed
General Secretary, Indian Press Allahabad Mazdoor Union Vs Manager, Indian Press Ltd.
Allahabad High Court · AIR 1950 All 308 : (1950) 20 AWR 128
Industrial Employment (Standing Orders) Act, 1946 — Section 10(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 17, 3
High Courts02 Dec 1949Disposed Of
Ghulam Husain and Another Vs Rex
Allahabad High Court · AIR 1952 All 367 : (1950) 20 AWR 281
Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 10, 27
High Courts01 Dec 1949Allowed
Kunwar Bahadur Singh Vs Sheo Shankar
Allahabad High Court · AIR 1950 All 327
Limitation Act, 1908 — Article 182, 182(2), 182(3)
High Courts30 Nov 1949Allowed
Abdul Aziz Vs Rex
Allahabad High Court · AIR 1950 All 364
Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Opium Act, 1878 — Section 9Uttar Pradesh Opium Smoking Act, 1934 — Section 9
High Courts30 Nov 1949
Ghulam Hussain Vs The King
Allahabad High Court · (1949) 11 AHC CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 336
High Courts28 Nov 1949Dismissed
Sripat Rai and Others Vs Narbadeshwar Prasad Narain Singh
Allahabad High Court · AIR 1950 All 384 : (1950) 20 AWR 177
Uttar Pradesh Encumbered Estates Act, 1934 — Section 14, 45(1)
High Courts24 Nov 1949Allowed
Murli Singh Vs Tika Ram
Allahabad High Court · AIR 1950 All 401 : (1951) 21 AWR 617 : (1950) 20 AWR 615
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts23 Nov 1949Dismissed
Ram Kishen Vs Ram Narain and Another
Allahabad High Court · (1949) 11 AHC CK 0052
High Courts22 Nov 1949Allowed
Mahant Dhurva Das Vs Kr. Raghvendra Bahadur Singh and Another
Allahabad High Court · (1949) 11 AHC CK 0051
Transfer of Property Act, 1882 — Section 6
High Courts22 Nov 1949Disposed Of
Badri Prasad Rameshwar Prasad Vs The Commissoner of Income Tax U.P.C.P. and Berar
Allahabad High Court · (1949) 11 AHC CK 0043
Income Tax Act, 1961 — Section 66(I)
High Courts22 Nov 1949Dismissed
C.S. Nataraja Pillai (now deceased) and Another Vs C.S. Subbaraya Chettiar
Allahabad High Court · (1949) 11 AHC CK 0023
Evidence Act, 1872 — Section 13, 41
High Courts22 Nov 1949
Gabdulal Tulsiram Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 302
Income Tax Act, 1922 — Section 25(4)
High Courts21 Nov 1949Dismissed
Mahanth Sudarsan Das Vs Mahanth Ram Kirpal Das and Others
Allahabad High Court · (1949) 11 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Nov 1949Dismissed
Surya Datt Dubey Vs Provincial Government and Another
Allahabad High Court · AIR 1950 All 307 : (1950) 20 AWR 127
Criminal Procedure Code, 1898 (CrPC) — Section 123AUttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1), 3(7)
High Courts21 Nov 1949Dismissed
Baiju Singh and Others Vs Kanh Kumar and Others
Allahabad High Court · AIR 1952 All 626
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts21 Nov 1949Dismissed
The Jwala Bank Ltd. Vs Shitla Parshad Singh
Allahabad High Court · AIR 1950 All 309 : (1950) 20 CompCas 238
Banking Companies Act, 1949 — Section 5(1)
High Courts21 Nov 1949Disposed Of
Kumar Chandra Bajpai Vs Rex
Allahabad High Court · AIR 1950 All 376 : (1950) 20 AWR 123
Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3(1)
High Courts21 Nov 1949
Dhanraji Vs Mubark and Another
Allahabad High Court · (1949) 11 AHC CK 0009
Agriculturists Relief Act — Section 12, 9
High Courts18 Nov 1949
In Re: Sonbarsa Kuer
Allahabad High Court · AIR 1950 All 319 : (1950) 20 AWR 173
Stamp Act, 1899 — Section 57