High Courts18 Nov 1949Dismissed
Dhurub Deo Mal and Others Vs Jai Mangal
Allahabad High Court · AIR 1950 All 305
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 24
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 4 of 18
High Courts18 Nov 1949Allowed
Chandra Mohan and Others Vs Raghunath Pd.
Allahabad High Court · AIR 1950 All 338 : (1950) 20 AWR 181
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 151
High Courts17 Nov 1949Dismissed
Sri Ram and Another Vs Harbans Lal and Others
Allahabad High Court · AIR 1952 All 399 : (1950) 20 AWR 289
Civil Procedure Code, 1908 (CPC) — Section 51Provincial Insolvency Act, 1920 — Section 59
High Courts17 Nov 1949Dismissed
Rex Vs L. Johari Mal and Another
Allahabad High Court · AIR 1950 All 337 : (1950) 20 AWR 248
Uttar Pradesh Sugar Factories Control Act, 1938 — Section 15(1), 27(5)
High Courts16 Nov 1949Dismissed
Inayat and Others Vs Rex
Allahabad High Court · AIR 1950 All 369 : (1950) 20 AWR 245
Criminal Procedure Code, 1898 (CrPC) — Section 510, 540
High Courts16 Nov 1949Dismissed
Hinga Vs Ali Sher and Others
Allahabad High Court · AIR 1952 All 628
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 10, 12
High Courts15 Nov 1949Dismissed
Suryapal Singh Creditor No. 5 Vs Kr. Nahar Singh and Others
Allahabad High Court · AIR 1950 All 311 : (1950) 20 AWR 92
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Encumbered Estates Act, 1934 — Section 16
High Courts15 Nov 1949Dismissed
Hari Har Dut Singh Vs Deep Narain Prasad Pandey and Others
Allahabad High Court · AIR 1950 All 303 : (1950) 20 AWR 138
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(3), 3, 8
High Courts15 Nov 1949Dismissed
Raja Bajrang Bahadur Singh Vs The Rameshwar Baksh Singh and Others
Allahabad High Court · (1949) 11 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Limitation Act, 1963 — Section 22Uttar Pradesh Land Revenue Act, 1901 — Section 185
High Courts15 Nov 1949Dismissed
Basant Lal Vs Bidresh Behari and Others
Allahabad High Court · (1949) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts15 Nov 1949Allowed
Abdul Waheed Alias Lallo Vs Rex through Nisar Ahmad
Allahabad High Court · (1949) 11 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 325
High Courts11 Nov 1949Allowed
Jai Ram Singh Vs Nand Kishore and Others
Allahabad High Court · (1949) 11 AHC CK 0048
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35
High Courts11 Nov 1949Dismissed
Ramesh Chandra Vs Kanchan
Allahabad High Court · AIR 1950 All 340
Uttar Pradesh Tenancy Act, 1939 — Section 265(3)
High Courts11 Nov 1949Dismissed
Dr. Ram Babu Saksena Vs Rex
Allahabad High Court · AIR 1950 All 342
Criminal Procedure Code, 1898 (CrPC) — Section 197, 491Extradition Act, 1903 — Section 15(1), 18, 7Independence Act, 1947 — Section 7(1)
High Courts11 Nov 1949
Chhotey Lal Vs Mr. Chatterji and Another
Allahabad High Court · (1949) 11 AHC CK 0014
Limitation Act, 1963 — Section 20Presidency Small Cause Courts Act, 1882 — Section 25
High Courts10 Nov 1949Allowed
Mst. Hirania Vs Sm. Ram Piari
Allahabad High Court · AIR 1950 All 367 : (1950) 20 AWR 164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115, 4Limitation Act, 1908 — Section 4
High Courts09 Nov 1949Dismissed
Kalyan Singh Vs L. Kunwar Sen
Allahabad High Court · AIR 1950 All 366 : (1950) 20 AWR 96
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2), 5(4)
High Courts09 Nov 1949Disposed Of
Sampat Kumar Vs Moti and Others
Allahabad High Court · (1949) 11 AHC CK 0013
Agriculturists Relief Act — Section 10, 12
High Courts09 Nov 1949Dismissed
Tajju Khan Vs Mazhar Khan
Allahabad High Court · AIR 1952 All 614 : (1951) 21 AWR 173
High Courts08 Nov 1949Disposed Of
M.A. Jalil Vs Rex
Allahabad High Court · AIR 1952 All 550 : (1950) 20 AWR 30
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 14