High Courts17 Jan 1949
United Provinces Government Vs Sri Har Nath
Allahabad High Court · AIR 1949 All 611
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 18 of 18
High Courts12 Jan 1949Dismissed
Sardar Singh and Others Vs Raghuraj Singh and Others
Allahabad High Court · (1949) 01 AHC CK 0024
Limitation Act, 1908 — Section 19Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts12 Jan 1949Allowed
Ram Udar Das Chela Falhari Baba Garib Das Ji Vs Baba Madho Das Chela Sri Sitaram Das
Allahabad High Court · AIR 1949 All 614
High Courts11 Jan 1949Disposed Of
Lakhmi Singh and Another Vs Mahendra Singh and Others
Allahabad High Court · AIR 1949 All 501
High Courts10 Jan 1949Dismissed
Ram Saran and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 888
Penal Code, 1860 (IPC) — Section 148, 309, 323
High Courts07 Jan 1949Dismissed
Mt. Sukhdei and Others Vs B. Himanshudhar Singh and Others
Allahabad High Court · AIR 1949 All 609
High Courts07 Jan 1949Dismissed
Brij Behari Lal Vs Mt. Amirunnissa and Others
Allahabad High Court · AIR 1949 All 615
High Courts07 Jan 1949
Kunj Behari Lal and Others Vs Ram Narain and Others
Allahabad High Court · (1949) 01 AHC CK 0001
High Courts06 Jan 1949Dismissed
Sukhdeo Ahir and Another Vs Baldeo Ahir and Another
Allahabad High Court · AIR 1949 All 536
High Courts05 Jan 1949Dismissed
Qamaruddin Husain and Others Vs Mushtaq Ahmad
Allahabad High Court · AIR 1949 All 616 : (1949) CriLJ 929
High Courts05 Jan 1949Allowed
Nand Kumar Lal and Others Vs Kuber Lal and Others
Allahabad High Court · AIR 1950 All 192
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts05 Jan 1949Dismissed
Mt. Kiran Devi Vs Madan Lal and Another
Allahabad High Court · AIR 1949 All 631
High Courts04 Jan 1949Allowed
Ram Sahai and Others Vs Man Singh and Others
Allahabad High Court · AIR 1952 All 398
Easements Act, 1882 — Section 15, 23
High Courts01 Jan 1949Dismissed
Mangal Singh and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 923
Penal Code, 1860 (IPC) — Section 109, 114, 173, 331, 334
High Courts01 Jan 1949Dismissed
Abdul Majid and Others Vs L. Daleep Singh and Others
Allahabad High Court · AIR 1949 All 744