High Courts31 Mar 1949Allowed
Mst. Kirpa Devi Vs L. Shri Ram and Another
Allahabad High Court · (1949) 03 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 16 of 18
High Courts30 Mar 1949Allowed
S. Mohd. Liaq and Others Vs Ramji and Others
Allahabad High Court · AIR 1952 All 618
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12, 11Limitation Act, 1908 — Article 182
High Courts30 Mar 1949Dismissed
Jhamman Singh Vs Ratan Lal and Others
Allahabad High Court · AIR 1949 All 480
High Courts29 Mar 1949Dismissed
Rashid Ahmed Vs Sahu Bisheshwar Dayal
Allahabad High Court · AIR 1949 All 554
High Courts29 Mar 1949
Mohd. Yakub Khan Vs Sirajul Haq and Others
Allahabad High Court · AIR 1949 All 771
High Courts28 Mar 1949Allowed
Mohd. Ibrahim Vs Ishrat Husain and Others
Allahabad High Court · AIR 1952 All 658
Suits Valuation Act, 1887 — Section 3, 4, 8Uttar Pradesh Tenancy Act, 1939 — Section 214(1)
High Courts28 Mar 1949Dismissed
Habib Ullah and Others Vs Raja Ram and Others
Allahabad High Court · (1949) 03 AHC CK 0006
High Courts22 Mar 1949Allowed
Mohammad Ahmad and Another Vs Rex
Allahabad High Court · (1949) 03 AHC CK 0005
Essential Supplies (Temporary Powers) Act, 1946 — Section 9
High Courts16 Mar 1949Dismissed
Ram Lal and Others Vs Jagan Nath and Others
Allahabad High Court · (1949) 03 AHC CK 0018
High Courts08 Mar 1949Dismissed
Ran Bejai Bahadur and Others Vs Ram Adhin and Another
Allahabad High Court · AIR 1951 All 550
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 20
High Courts08 Mar 1949Allowed
Dhapal Singh Vs Gopi Chand and Others
Allahabad High Court · AIR 1949 All 471
High Courts08 Mar 1949Partly Allowed
Jagroop and Another Vs Rex
Allahabad High Court · AIR 1952 All 276
Central Motor Vehicles Rules, 1989 — Rule 162, 79Evidence Act, 1872 — Section 123, 42, 42(1), 60, 65Motor Vehicles Act, 1939 — Section 112
High Courts03 Mar 1949Dismissed
Syed Zahid Ali Sabzposh Vs Syed Shahid Ali Sabzposh
Allahabad High Court · AIR 1952 All 660
Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts03 Mar 1949Allowed
Horam and Others Vs Rex
Allahabad High Court · AIR 1949 All 564 : (1949) CriLJ 868
Civil Procedure Code, 1908 (CPC) — Section 86Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts01 Mar 1949Disposed Of
Rex Vs Mardan and Others
Allahabad High Court · (1949) 03 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 379
High Courts28 Feb 1949
Qanayat Husain and Others Vs Mt. Sajidunnisa Bibi and Another
Allahabad High Court · AIR 1949 All 499
High Courts23 Feb 1949Allowed
Mt. Haliman Khatoon Vs Mt. Ahmadi Begum and Others
Allahabad High Court · AIR 1949 All 627
High Courts23 Feb 1949Allowed
Gulzari Lal and Others Vs Sm. Sarju Bai and Another
Allahabad High Court · AIR 1949 All 604
High Courts23 Feb 1949Dismissed
Kr. Sardar Singh Vs Hardwargir
Allahabad High Court · AIR 1949 All 608