COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 17 of 18
High Courts18 Feb 1949
Muneshwar Bux Singh Vs Ram Narain and another
Allahabad High Court · (1949) 02 AHC CK 0002
High Courts17 Feb 1949
Kameshwar Dutt Misra Vs Rex.
Allahabad High Court · AIR 1949 All 586 : (1949) CriLJ 894
High Courts15 Feb 1949Allowed
Har Prasad and Others Vs Budh Singh
Allahabad High Court · AIR 1949 All 752
High Courts14 Feb 1949Dismissed
Jai Prakash and Another Vs P.N. Tagore and Others
Allahabad High Court · AIR 1949 All 747
High Courts09 Feb 1949Allowed
Chandra Bali Prasad and Others Vs Rex
Allahabad High Court · AIR 1952 All 795
Northern India Ferries Act, 1878 — Section 12, 19, 23
High Courts09 Feb 1949Disposed Of
L. Jagannath Prasad Vs Ram Chandra and Others
Allahabad High Court · AIR 1952 All 408
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Contempt of Courts Act, 1971 — Section 1Evidence Act, 1872 — Section 52
High Courts08 Feb 1949Allowed
Faqir Chand and Others Vs Sooraj Singh
Allahabad High Court · AIR 1949 All 467
High Courts08 Feb 1949Dismissed
Krishna Kumar Tiwari and Others Vs Jurawan Misir
Allahabad High Court · AIR 1949 All 527
High Courts07 Feb 1949Dismissed
Mohd. Hanif Vs Rex
Allahabad High Court · AIR 1952 All 578
Criminal Procedure Code, 1898 (CrPC) — Section 369Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts04 Feb 1949Dismissed
Joshi Ram Krishan Vs Mst. Rukmini Bai
Allahabad High Court · AIR 1949 All 449
High Courts01 Feb 1949Dismissed
Har Sahai and Others Vs Rex
Allahabad High Court · AIR 1949 All 582 : (1949) CriLJ 878
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 302, 323, 325, 326, 84
High Courts01 Feb 1949Disposed Of
Naubat Rai Vs Jugal Kishore and Others
Allahabad High Court · AIR 1949 All 606
High Courts31 Jan 1949Dismissed
Mt. Bitti Kuer Vs Banarsi Baboo
Allahabad High Court · AIR 1949 All 610
High Courts20 Jan 1949Dismissed
Khazanchi Prasad and Another Vs Babu Ram and Others
Allahabad High Court · AIR 1949 All 559
High Courts18 Jan 1949Dismissed
Mohammad Ismail Vs Nurul Hasan and Others
Allahabad High Court · AIR 1949 All 553
High Courts17 Jan 1949Dismissed
Bhagwan Das Chela Mahant Atma Das Vs Moti Chand Ram and Others
Allahabad High Court · AIR 1949 All 612
High Courts17 Jan 1949Allowed
Qudrutullah Vs Mohammad Kasim Khan and Another
Allahabad High Court · AIR 1952 All 208