High Courts23 Dec 1937Disposed Of
Nand Kishore Vs Lala Shiam Sundar Lal
Allahabad High Court · AIR 1938 All 215
Agra Tenancy Act, 1926 — Section 226Evidence Act, 1872 — Section 138
COURT ARCHIVE
Allahabad High Court judgments, 1937
316 judgments · page 1 of 16
High Courts23 Dec 1937Disposed Of
Abdul Rahman and Others Vs Girjesh Bahadur Pal and Others
Allahabad High Court · (1937) 12 AHC CK 0011
High Courts21 Dec 1937Dismissed
Latafat Ali Khan Vs Kalyan Mal
Allahabad High Court · (1937) 12 AHC CK 0016
High Courts21 Dec 1937Dismissed
Ballu Singh and Others Vs Emperor
Allahabad High Court · (1937) 12 AHC CK 0010
High Courts21 Dec 1937
Pt. Kashi Nath Rao Joshi Vs Mt. Murta and Another
Allahabad High Court · AIR 1938 All 198
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts17 Dec 1937Dismissed
Maganlal Parikshawala Vs Samson Shalom
Allahabad High Court · AIR 1938 All 197
Succession Act, 1925 — Section 301
High Courts17 Dec 1937
Durga Singh Vs Girwar Dutt Joshi and Another
Allahabad High Court · AIR 1938 All 191
High Courts16 Dec 1937Allowed
Ram Chandra and Another Vs Ram Lal and Another
Allahabad High Court · AIR 1938 All 254
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts16 Dec 1937
Arthur Albert Unger Vs Mrs. Maud Martin and Others
Allahabad High Court · AIR 1938 All 201
High Courts13 Dec 1937Allowed
Hafiz Abdul Noor Vs Sahu Brij Mohan Saran
Allahabad High Court · (1937) 12 AHC CK 0015
High Courts13 Dec 1937
Ram Badan Lal and Others Vs Kunwar Singh and Others
Allahabad High Court · (1937) 12 AHC CK 0007
High Courts10 Dec 1937
In Re: Jagannath Prasad In Re: Bharat Dharma Syndicate (in Liquidation)
Allahabad High Court · AIR 1938 All 193
Companies Act, 1956 — Section 183(5)
High Courts02 Dec 1937
L. Mukat Bihari Lal Vs B. Manmohan Lal and Another
Allahabad High Court · AIR 1938 All 165
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(b)
High Courts02 Dec 1937
Rai Girendra Narain Vs B. Ganga Narain
Allahabad High Court · (1937) 12 AHC CK 0005
High Courts01 Dec 1937Allowed
Radhe Kishun Vs H.H. Sri Maharaja Aditya Narain Singh and Another
Allahabad High Court · (1937) 12 AHC CK 0013
High Courts01 Dec 1937
Panguwa Vs Ratan Singh and Another
Allahabad High Court · (1937) 12 AHC CK 0003
High Courts29 Nov 1937Dismissed
Ram Singh Vs Sri Charan and Others
Allahabad High Court · (1937) 11 AHC CK 0030
High Courts29 Nov 1937Dismissed
Gyan Datt and Others Vs Sada Nand Lal and Others
Allahabad High Court · (1937) 11 AHC CK 0022