High Courts29 Nov 1937Dismissed
Ram Singh Vs Sri Charan and Others
Allahabad High Court · (1937) 11 AHC CK 0030
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 2 of 17
High Courts29 Nov 1937Dismissed
Gyan Datt and Others Vs Sada Nand Lal and Others
Allahabad High Court · (1937) 11 AHC CK 0022
High Courts29 Nov 1937Dismissed
Gulzari Lal and Another Vs Mohammad Shafi Khan and Another
Allahabad High Court · (1937) 11 AHC CK 0021
High Courts26 Nov 1937
Suraj Narain Singha Vs Kedar Prasad and Others
Allahabad High Court · AIR 1938 All 119 : 173 Ind. Cas. 920
High Courts26 Nov 1937
Kedar Prasad and Others Vs Suraj Narain Sinha
Allahabad High Court · AIR 1938 All 128
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3
High Courts25 Nov 1937Dismissed
Kashi Kurmi Vs Bansraj Kurmi
Allahabad High Court · (1937) 11 AHC CK 0024
High Courts25 Nov 1937
Data Ram and Another Vs Dhara and Another
Allahabad High Court · (1937) 11 AHC CK 0002
High Courts23 Nov 1937
Mohammad Yusuf Ali Khan and Another Vs Mt. Shiam Kunwar and Others
Allahabad High Court · AIR 1938 All 135
Agra Tenancy Act, 1926 — Section 242(d)
High Courts22 Nov 1937Dismissed
Ramjit and Others Vs Emperor
Allahabad High Court · (1937) 11 AHC CK 0027
High Courts22 Nov 1937
Kr. Jagdish Pratap Bahadur Singh and Others Vs Raj Kumar Udai Pratap Bahadur Singh and Others
Allahabad High Court · AIR 1938 All 97 : 173 Ind. Cas. 353
Court Fees Act, 1870 — Section 35Uttar Pradesh Encumbered Estates Act, 1934 — Section 14, 45
High Courts19 Nov 1937
Bisheshar Vs Gaya Bux Singh
Allahabad High Court · AIR 1938 All 134
Civil Procedure Code, 1908 (CPC) — Section 113
High Courts19 Nov 1937
Bishan Singh alias Babu Singh and Another Vs Shiam Lal Sonasi Prasad and Others
Allahabad High Court · AIR 1938 All 131
High Courts17 Nov 1937Dismissed
Shaikh Tufail Ahmad Vs Mt. Umme Khatoon and Others
Allahabad High Court · AIR 1938 All 145
High Courts17 Nov 1937
Thakur Govind Deoji Maharaj Vs Municipal Board
Allahabad High Court · AIR 1938 All 110
Uttar Pradesh Municipalities Act, 1916 — Section 112(1), 269
High Courts17 Nov 1937
Bishambhar Das Vs Ram Chandra and Another
Allahabad High Court · AIR 1938 All 132 : 173 Ind. Cas. 911
Evidence Act, 1872 — Section 92
High Courts17 Nov 1937
Babu Ram Kumar and Another Vs Mahpal Singh and Others
Allahabad High Court · AIR 1938 All 188
Transfer of Property Act, 1882 — Section 68(c), 68(e)
High Courts16 Nov 1937
Dharam Singh Vs Thakur Tikam Singh
Allahabad High Court · (1937) 11 AHC CK 0015
High Courts12 Nov 1937Dismissed
Radha Krishna Das Vs Ajodhiya Das and Others
Allahabad High Court · (1937) 11 AHC CK 0036
Contract Act, 1872 — Section 128Contract Act, 1872 — Section 128Contract Act, 1872 — Section 128
High Courts12 Nov 1937
Havelock Charles David Goodall Vs Mrs. Beatrice Honor Agatha Goodall
Allahabad High Court · AIR 1938 All 121
Divorce Act, 1869 — Section 37