High Courts27 Oct 1937Dismissed
Mt. Jaiwanti Vs Mt. Anandi Devi through Johari Lal
Allahabad High Court · AIR 1938 All 62 : 173 Ind. Cas. 356
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 4 of 17
High Courts27 Oct 1937Disposed Of
Suchit Chaube and Others Vs Baldeo Rai
Allahabad High Court · AIR 1938 All 74 : 173 Ind. Cas. 425
High Courts27 Oct 1937Dismissed
B. Chhuttan Lall Vs B. Dwarka Prasad
Allahabad High Court · (1937) 10 AHC CK 0010
High Courts26 Oct 1937Dismissed
Ram Adhar Misir Vs Jagnoo Misir and Others
Allahabad High Court · (1937) 10 AHC CK 0019
High Courts25 Oct 1937
S. C. MULLICK AND SONS, IN RE.
Allahabad High Court · (1938) 6 ITR 99
Income Tax Act, 1961 — Section 66
High Courts22 Oct 1937Dismissed
Hari Kishen Das Vs Firm Beni Prasad Sheo Prasad Bhagat
Allahabad High Court · (1937) 10 AHC CK 0018
High Courts21 Oct 1937Allowed
Tirbhuwan Sigh and Others Vs Gaya Deen Misir and Others
Allahabad High Court · (1937) 10 AHC CK 0023
High Courts21 Oct 1937Dismissed
Collector of Benares and Another Vs Jai Narain Rai
Allahabad High Court · (1937) 10 AHC CK 0015
High Courts21 Oct 1937Dismissed
Chunni Lal Vs Ajudhiya Prasad and Others
Allahabad High Court · (1937) 10 AHC CK 0011
High Courts19 Oct 1937Disposed Of
Mt. Araz Bibi Vs Mubarak Ali Khan and Another
Allahabad High Court · AIR 1938 All 85 : 173 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts18 Oct 1937
Chaube Sheodarshan Lal Vs Balmakund and Others
Allahabad High Court · (1937) 10 AHC CK 0008
High Courts10 Oct 1937
Special Manager, Court of Wards, Muttra Vs Lekhraj
Allahabad High Court · (1937) 10 AHC CK 0021
High Courts08 Oct 1937Disposed Of
Mirza Zahid Beg and Others Vs Emperor
Allahabad High Court · (1937) 10 AHC CK 0014
High Courts07 Oct 1937Disposed Of
Rajendra Singh Vs Uma Prasad
Allahabad High Court · (1937) 10 AHC CK 0026
High Courts07 Oct 1937Allowed
Ram Prasad Vs Tirloki Nath
Allahabad High Court · AIR 1938 All 50
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5
High Courts07 Oct 1937
Mathura Prasad Vs Bhola Nath and Others
Allahabad High Court · (1937) 10 AHC CK 0002
High Courts06 Oct 1937Dismissed
Sidh Nath Singh and Others Vs Badri Singh and Others
Allahabad High Court · (1937) 10 AHC CK 0024
High Courts06 Oct 1937Disposed Of
Phool Chand and Others Vs Mt. Mantia and Others
Allahabad High Court · (1937) 10 AHC CK 0022
High Courts06 Oct 1937Disposed Of
In Re: Brahma Nand
Allahabad High Court · AIR 1938 All 75 : 173 Ind. Cas. 344
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4