High Courts12 Nov 1937
Puttu Lal Vs Bhagwan Dass and Others
Allahabad High Court · AIR 1938 All 106
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 3 of 17
High Courts12 Nov 1937
Bikarmajit Narain Sahi Vs Ranjeet Narain Sahi
Allahabad High Court · (1937) 11 AHC CK 0007
Uttar Pradesh Land Revenue Act, 1901 — Section 39Uttar Pradesh Land Revenue Act, 1901 — Section 39Uttar Pradesh Land Revenue Act, 1901 — Section 39
High Courts12 Nov 1937Allowed
Sarup Kohar Vs Parbhu Shankar
Allahabad High Court · (1937) 11 AHC CK 0006
Agra Tenancy Act, 1926 — Section 103Agra Tenancy Act, 1926 — Section 103Agra Tenancy Act, 1926 — Section 103
High Courts11 Nov 1937Allowed
Radha Kishori Vs Emperor
Allahabad High Court · (1937) 11 AHC CK 0035
Encumbered Estates Act, 1934 — Section 4(4)Encumbered Estates Act, 1934 — Section 4(4)Encumbered Estates Act, 1934 — Section 4(4)
High Courts10 Nov 1937Dismissed
Mt. Champi Bai Vs Pearey Lal
Allahabad High Court · AIR 1938 All 116
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(1)
High Courts09 Nov 1937Dismissed
Wakf Banam Khudawand Karim Mahal Faiz Mohammad Khan Vs Mt. Raj Kali
Allahabad High Court · (1937) 11 AHC CK 0031
High Courts09 Nov 1937Disposed Of
Kali Charan Vs Babu Hari Shanker Singh
Allahabad High Court · AIR 1938 All 146
High Courts02 Nov 1937
Ram Bux Singh Vs Ram Prasad and Another
Allahabad High Court · (1937) 11 AHC CK 0009
Encumbered Estates Act, 1934 — Section 4(4), 6Encumbered Estates Act, 1934 — Section 4(4), 6Encumbered Estates Act, 1934 — Section 4(4), 6
High Courts01 Nov 1937Dismissed
Sheo Ram Vs Ram Datt and Another
Allahabad High Court · (1937) 11 AHC CK 0029
High Courts01 Nov 1937Dismissed
Sheomurat Singh and Others Vs Dip Narain Singh
Allahabad High Court · AIR 1938 All 108
Agra Tenancy Act, 1926 — Section 227Transfer of Property Act, 1882 — Section 76(c)
High Courts01 Nov 1937
Udai Pal Singh Vs Pyare and Others
Allahabad High Court · AIR 1938 All 109
Guardians and Wards Act, 1890 — Section 29
High Courts01 Nov 1937Dismissed
Mazhar Hasan and Others Vs Mukhtar Hasan and Another
Allahabad High Court · (1937) 11 AHC CK 0014
High Courts01 Nov 1937
Sidhgopal Vs Chandra Kishore
Allahabad High Court · (1937) 11 AHC CK 0004
Uttar Pradesh Land Revenue Act, 1901 — Section 201Uttar Pradesh Land Revenue Act, 1901 — Section 201Uttar Pradesh Land Revenue Act, 1901 — Section 201
High Courts29 Oct 1937Dismissed
Girdhar Das Vs Triloki Nath and Others
Allahabad High Court · AIR 1938 All 130
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Oct 1937Dismissed
L. Brij Behari Lal and Others Vs Sahu Gopi Nath
Allahabad High Court · (1937) 10 AHC CK 0027
High Courts29 Oct 1937Dismissed
Jaint Singh and Others Vs Nand Ram and Others
Allahabad High Court · AIR 1938 All 136
High Courts29 Oct 1937Dismissed
Mst. Dulara Vs Narain singh
Allahabad High Court · (1937) 10 AHC CK 0006
High Courts28 Oct 1937
Pandit Kalyan Das Vs Babu Kashi Prasad and Others
Allahabad High Court · AIR 1938 All 113
Civil Procedure Code, 1908 (CPC) — Section 11