High Courts06 Oct 1937Allowed
Kanhai Lal Vs Nokhey and Another
Allahabad High Court · (1937) 10 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 5 of 17
High Courts02 Oct 1937Dismissed
Mst. Khurshedunnisa begam Vs Hemraj
Allahabad High Court · (1937) 10 AHC CK 0001
Oudh Rent Act, 1886 — Section 108(10)Oudh Rent Act, 1886 — Section 108(10)Oudh Rent Act, 1886 — Section 108(10)
High Courts30 Sept 1937Dismissed
Ram Chander Singh and Others Vs Nija and Others
Allahabad High Court · (1937) 09 AHC CK 0035
High Courts30 Sept 1937Dismissed
Lala Ram Saran Das and Another Vs Lala Banwari Lal
Allahabad High Court · (1937) 09 AHC CK 0030
High Courts30 Sept 1937
M. Mukand Sarup Vs Th. Krishna Chandra Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0009
High Courts30 Sept 1937Dismissed
Nija and Others Vs Ram Chander Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0007
High Courts29 Sept 1937Allowed
L. Shanker Lal Dahania Vs L. Balkishan and Another
Allahabad High Court · (1937) 09 AHC CK 0021
High Courts29 Sept 1937Disposed Of
Pooran Chand and Another Vs L. Babu Ram and Another
Allahabad High Court · AIR 1938 All 56 : 173 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts28 Sept 1937Disposed Of
Gajraj Singh Vs Tej Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0022
High Courts24 Sept 1937Dismissed
Sultan Ahmad Khan Vs Sirajul Haque and Others
Allahabad High Court · (1937) 09 AHC CK 0027
High Courts23 Sept 1937Disposed Of
Ashraf Vs L. Saith Mal
Allahabad High Court · (1937) 09 AHC CK 0019
High Courts22 Sept 1937Dismissed
Raja Ram Vs Gajraj Puri and Others
Allahabad High Court · (1937) 09 AHC CK 0036
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9
High Courts22 Sept 1937
Firm Brij Kishore Ram Sarup Vs Sheo Charan Lal
Allahabad High Court · (1937) 09 AHC CK 0017
High Courts21 Sept 1937Allowed
Bhagat Raj Vs Mt. Gurai Dulaiya and Another
Allahabad High Court · (1937) 09 AHC CK 0028
High Courts21 Sept 1937
Kedar Nath Vs Shiam Lal
Allahabad High Court · AIR 1938 All 48
Agriculturists Relief Act — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 3
High Courts21 Sept 1937
Ganga Prasad Singh Vs Thakur Bindeshwari Singh
Allahabad High Court · (1937) 09 AHC CK 0004
High Courts20 Sept 1937Dismissed
B. Girwar Singh Vs Har Prasad
Allahabad High Court · AIR 1938 All 52 : 173 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts17 Sept 1937Dismissed
Sheikh Nazim Hussain Vs Pt. Ram Nath Dubey
Allahabad High Court · (1937) 09 AHC CK 0033
High Courts16 Sept 1937Allowed
Jokhu Vs Municipal Board and Another
Allahabad High Court · (1937) 09 AHC CK 0025