High Courts12 Jan 1937Dismissed
Mt. Aisha Bibi Vs Divandar Prasad and Others
Allahabad High Court · (1937) 01 AHC CK 0033
COURT ARCHIVE
Allahabad High Court judgments, 1937
332 judgments · page 17 of 17
High Courts08 Jan 1937Disposed Of
Amir Uddin and Another Vs Panchaiti Akhara Bara Udasi Nanak Shahi
Allahabad High Court · (1937) 01 AHC CK 0025
High Courts08 Jan 1937Dismissed
Brij Mohan Lal and Another Vs L. Monmohan Das
Allahabad High Court · AIR 1937 All 351
High Courts08 Jan 1937
Amiruddin and Another Vs Panchaiti Akhara Bar a Udasi Nanak Shahi
Allahabad High Court · (1937) 01 AHC CK 0008
High Courts07 Jan 1937Partly Allowed
Lala Man Mohan Das Vs Syed Izhar Husain and Others
Allahabad High Court · AIR 1937 All 449
High Courts07 Jan 1937Disposed Of
Radhe Shyam and Others Vs Firm Gopal Rai - Phool Chand
Allahabad High Court · (1937) 01 AHC CK 0028
High Courts07 Jan 1937Allowed
Mt. Jaidevi Kuari Vs Dakshini Din and Others
Allahabad High Court · AIR 1937 All 300
High Courts06 Jan 1937Disposed Of
Bireshwar Das Bapuli and Others Vs Pandit Uma Kant Panday Vakil
Allahabad High Court · (1937) 01 AHC CK 0030
High Courts05 Jan 1937Dismissed
B.N.W. Railway Co. Vs Muneshwar Ram and Others
Allahabad High Court · AIR 1937 All 428
High Courts05 Jan 1937Dismissed
Bhudeo Vs Sm. Ram Devi and Another
Allahabad High Court · AIR 1937 All 369