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Allahabad High Court judgments, 1937

332 judgments · page 16 of 17

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High Courts25 Jan 1937Dismissed

Prahlad Prasad and Another Vs Mt. Chameli Kuar and Others

Allahabad High Court · (1937) 01 AHC CK 0007

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High Courts22 Jan 1937Dismissed

Babu Lachmi Narain Vs Batuk Singh and Others

Allahabad High Court · AIR 1937 All 561

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High Courts22 Jan 1937

Parathnath and Another Vs Rameshwar Pratap Sahi

Allahabad High Court · (1937) 01 AHC CK 0004

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High Courts21 Jan 1937Partly Allowed

L. Murli Dhar Vs Har Sarup and Others

Allahabad High Court · AIR 1937 All 451

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High Courts21 Jan 1937Dismissed

Raghunandan Singh Vs Bhupal Gir and Another

Allahabad High Court · (1937) 01 AHC CK 0031

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High Courts21 Jan 1937Dismissed

Hamid Uddin Vs Akbar Husain

Allahabad High Court · AIR 1937 All 372

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High Courts21 Jan 1937

Jafar Husain Vs Bishambhar Nath

Allahabad High Court · (1937) 01 AHC CK 0006

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High Courts21 Jan 1937Dismissed

Hamiduddin Vs Akbar Husain

Allahabad High Court · (1937) 01 AHC CK 0003

Agra Tenancy Act, 1926 — Section 44
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High Courts20 Jan 1937Disposed Of

Dr. Bhawani Shanker Vs B. Raghubar Dayal

Allahabad High Court · AIR 1937 All 417

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High Courts20 Jan 1937Dismissed

Emperor Vs Jagannath Gir and Others

Allahabad High Court · (1937) 01 AHC CK 0016

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High Courts20 Jan 1937

Kishan Lal and Another Vs Lachmi Chand and Another

Allahabad High Court · AIR 1937 All 456

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High Courts20 Jan 1937

Banu Mal Vs Ratan Deo

Allahabad High Court · (1937) 01 AHC CK 0005

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High Courts20 Jan 1937

K.S. Moulvi Mohammad Hasan Vs B. Gajadhar Prasad and Others

Allahabad High Court · (1937) 01 AHC CK 0002

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High Courts19 Jan 1937Disposed Of

Kunwar Jagdamba Singh and Another Vs Ram Sarup and Others

Allahabad High Court · (1937) 01 AHC CK 0023

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High Courts18 Jan 1937Dismissed

Jai Prakash Vs Bhagwan Das and Co.

Allahabad High Court · AIR 1937 All 453

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High Courts15 Jan 1937Allowed

Inamullah Vs Babu Ram

Allahabad High Court · AIR 1937 All 360

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High Courts15 Jan 1937Dismissed

Bindraban Vs Sri Godamji Maharani Birajman Mandir Sri Rangji Maharaj

Allahabad High Court · (1937) 01 AHC CK 0011

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High Courts15 Jan 1937Dismissed

Adjai Coal Co. Vs Lakhi Narain and Others

Allahabad High Court · AIR 1937 All 396

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High Courts13 Jan 1937Allowed

Sheikh Hafeez Uddin Vs Ram Chander Das

Allahabad High Court · AIR 1937 All 397

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High Courts13 Jan 1937Allowed

Thakur Gopal Singh Vs Mutual Indemnity and Finance Corporation (India) Ltd. and Another

Allahabad High Court · (1937) 01 AHC CK 0027

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