COURT ARCHIVE
Allahabad High Court judgments, 1878
85 judgments · page 1 of 5
High Courts16 Dec 1878
Shafi-ud-din and Others Vs Lochan Singh and Another
Allahabad High Court · (1880) ILR (All) 94
High Courts09 Dec 1878Disposed Of
Imtiaz Begam Vs Jiwan Bakhsh
Allahabad High Court · (1880) ILR (All) 93
High Courts28 Nov 1878
Murli Dhar Vs Parsotam Das and Another
Allahabad High Court · (1880) ILR (All) 91
High Courts21 Nov 1878Disposed Of
Palak Dhari Rai and Others Vs Radha Prasad Singh
Allahabad High Court · (1880) ILR (All) 65
High Courts06 Nov 1878Disposed Of
Uda Begam Vs Imam-ud-din
Allahabad High Court · (1880) ILR (All) 74
High Courts01 Nov 1878Dismissed
Hamid Ali Vs Imtiazan and Others
Allahabad High Court · (1880) ILR (All) 71
High Courts22 Aug 1878Dismissed
Gur Sahai Vs Gauri Dat and Others and Rukmin Kuar and Another
Allahabad High Court · (1880) ILR (All) 41
High Courts22 Aug 1878Allowed
Hira Singh and Others Vs Lala and Another
Allahabad High Court · (1880) ILR (All) 49
High Courts22 Aug 1878Disposed Of
Raynor Vs The Mussoorie Bank
Allahabad High Court · (1880) ILR (All) 55
High Courts16 Aug 1878Dismissed
Rajpati Singh Vs Ram Sukhi Kuar
Allahabad High Court · (1880) ILR (All) 40
High Courts15 Aug 1878Disposed Of
Empress of India Vs Chattar Singh and Others
Allahabad High Court · (1880) ILR (All) 33
High Courts23 Jul 1878Allowed
Ishri Prasad Narain Singh Vs Babu Lal and Others
Allahabad High Court · (1880) ILR (All) 582
High Courts22 Jul 1878Dismissed
Beresford Vs Charlotte Hurst and Another
Allahabad High Court · (1875) ILR (All) 772
High Courts19 Jul 1878Dismissed
Lachmi Narain Vs Raja Partap Singh
Allahabad High Court · (1880) ILR (All) 1