High CourtsDivision Bench(1878) 12 AHC CK 0003

Ram Lal vs Karan Singh

Allahabad High Court · Decided on 19 December 1878 · Citation: (1880) ILR (All) 96

HON’BLE JUDGES
Turner, J · Oldfield, J
RESULT
Dismissed

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Judgment

1 paragraphs · 51 words

Turner, J.—We see no reason to depart from the view of the law we have long held in this Court. The bond was for a sum of Rs. 83-8-0 payable on demand with interest. It did not certainly secure Rs. 100, and therefore its registration was optional. The appeal is dismissed.