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Allahabad High Court judgments, 1878

85 judgments · page 4 of 5

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High Courts15 Feb 1878

Empress of India Vs Mulua

Allahabad High Court · (1875) ILR (All) 599

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High Courts15 Feb 1878Dismissed

Abasi Vs Dunne

Allahabad High Court · (1875) ILR (All) 598

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High Courts15 Feb 1878

The Collector of Bareilly Vs Gulzari Lal and Others

Allahabad High Court · (1875) ILR (All) 596

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High Courts13 Feb 1878Disposed Of

Ruka Bai Vs Ganda Bai

Allahabad High Court · (1875) ILR (All) 594

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High Courts13 Feb 1878Disposed Of

Wilayat-un-nissa Vs Najib-un-nissa

Allahabad High Court · (1875) ILR (All) 583

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High Courts11 Feb 1878Dismissed

Kallu Vs Bijai Ram

Allahabad High Court · (1875) ILR (All) 592

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High Courts06 Feb 1878Dismissed

Durga Prasad and Another Vs Nawazish Ali and Another

Allahabad High Court · (1875) ILR (All) 591

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High Courts04 Feb 1878Disposed Of

Ali Shah Vs Husain Bakhsh and Another

Allahabad High Court · (1875) ILR (All) 588

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High Courts29 Jan 1878Dismissed

Fakir Muhammad Vs Ghulam Husain and Another

Allahabad High Court · (1875) ILR (All) 580

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High Courts24 Jan 1878Disposed Of

Makundi Lal Vs Kaunsila

Allahabad High Court · (1875) ILR (All) 568

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High Courts23 Jan 1878Disposed Of

Jai Shankar and Another Vs Tetley

Allahabad High Court · (1878) 01 AHC CK 0008

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High Courts23 Jan 1878Allowed

Maratib Ali Vs Abdul Hakim and Others

Allahabad High Court · (1875) ILR (All) 567

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High Courts22 Jan 1878

Husain Bakhsh Vs Dwarka Das and Another

Allahabad High Court · (1875) ILR (All) 564

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High Courts21 Jan 1878Dismissed

Beni and Others Vs Radhia

Allahabad High Court · (1875) ILR (All) 560

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High Courts21 Jan 1878Dismissed

Chadami Lal Vs Muhammad Bakhsh and Another

Allahabad High Court · (1875) ILR (All) 563

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High Courts18 Jan 1878Disposed Off

Gumani and Another Vs Ram Charan and Others

Allahabad High Court · (1875) ILR (All) 555

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High Courts18 Jan 1878Dismissed

Fazal Haq Vs Maha Chand and Another

Allahabad High Court · (1875) ILR (All) 557

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High Courts11 Jan 1878Dismissed

Sanwal Singh Vs Lachman Singh and Another

Allahabad High Court · (1875) ILR (All) 543

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High Courts10 Jan 1878Disposed Of

Ram Dai Vs Chamaili Rani

Allahabad High Court · (1875) ILR (All) 552

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High Courts02 Jan 1878Dismissed

Lachman Singh and Another Vs Sanwal Singh

Allahabad High Court · (1878) 01 AHC CK 0017

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