COURT ARCHIVE
Allahabad High Court judgments, 1878
85 judgments · page 5 of 5
High Courts02 Jan 1878Disposed Of
Durga Prasad Vs Khairati and Others
Allahabad High Court · (1875) ILR (All) 545
High Courts02 Jan 1878Dismissed
Umrao Begam Vs The Land Mortgage Bank of India
Allahabad High Court · (1875) ILR (All) 547
High Courts02 Jan 1878Dismissed
Jeoni Vs Bhagwan Sahai and Another
Allahabad High Court · (1875) ILR (All) 541