High Courts31 Dec 2011Allowed
Satish Chandra Vs State of U.P Thru Principal Secy., Cooperative., and Ors.
Allahabad High Court · (2011) 12 AHC CK 0243
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 1 of 240
High Courts31 Dec 2011Allowed
Alka Singh and Anr.( Dr.) Vs State of U.P Thru Principal Secy., Home Deptt., and Ors.
Allahabad High Court · (2011) 12 AHC CK 0199
High Courts28 Dec 2011Disposed Of
Navmanav Kalyan Sewa Sansthan, U.P, Lucknow Vs U.P.Awas Evam Vikas Parishad & Ors.
Allahabad High Court · (2011) 12 AHC CK 0259
High Courts23 Dec 2011Dismissed
ITC Limited Vs State of UP and Others
Allahabad High Court · (2011) 12 AHC CK 0478
High Courts23 Dec 2011Dismissed
The New India Assurance Company Limited Vs Mamta and Others
Allahabad High Court · (2012) 2 ADJ 217
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(1), 147(5), 149, 149(1)
High Courts23 Dec 2011Dismissed
Smt. Ram Sanehi and Others Vs Ravendra Singh and Others
Allahabad High Court · (2011) 12 AHC CK 0462
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Dec 2011Dismissed
State of Uttar Pradesh Vs Prem Pal Jatav
Allahabad High Court · (2011) 12 AHC CK 0461
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 307
High Courts23 Dec 2011Dismissed
V.P. Jaiswal and Others Vs The State of U.P. and Another
Allahabad High Court · (2011) 12 AHC CK 0460
Uttar Pradesh Higher Education (Group A) Service Rules, 1985 — Rule 20(1)
High Courts23 Dec 2011
Vishesar Vs State of U.P. Thr. Prin. Secy. Revenue, and Others
Allahabad High Court · (2011) 12 AHC CK 0458
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts23 Dec 2011
Barsati Lal Vs State of U.P. Thr. Secy. Urban Land Ceiling and Others
Allahabad High Court · (2011) 12 AHC CK 0457
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts23 Dec 2011Dismissed
Union of India and others Vs Shyam Lal Shukla
Allahabad High Court · (2012) 1 ADJ 698 : (2012) 132 FLR 1075
Allahabad High Court Rules, 1952 — Rule 1(2)Constitution of India, 1950 — Article 226
High Courts23 Dec 2011Allowed
Zulfiquar Hussain Vs Madan Gopal Chopra
Allahabad High Court · (2012) 2 ADJ 463 : (2012) 2 AWC 1415
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25Transfer of Property Act, 1882 — Section 106
High Courts23 Dec 2011Allowed
Union of India and Others Vs Smt. Somwati and Another
Allahabad High Court · (2012) 2 ADJ 732
Railway Services (Pension) Rules, 1993 — Rule 18(3)
High Courts23 Dec 2011Dismissed
The New India Assurance Company Limited Vs Mewa Lal and others
Allahabad High Court · (2011) 12 AHC CK 0451
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(5), 149(1), 149(2), 149(7)
High Courts23 Dec 2011Allowed
Brij Bhushan Sharma Vs Anand and Others
Allahabad High Court · (2011) 12 AHC CK 0450
Civil Procedure Code, 1908 (CPC) — Section 115, 47Transfer of Property Act, 1882 — Section 106
High Courts23 Dec 2011Allowed
Indcoat Shoe Components Ltd. Vs Jagan Kashyap and Another
Allahabad High Court · (2012) 132 FLR 537 : (2012) LLR 311
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 5Industrial Disputes (Central) Rules, 1957 — Rule 11, 16(2)
High Courts23 Dec 2011Dismissed
Syed Azizul Hasan Rizvi Vs Union of India and Others
Allahabad High Court · (2011) 12 AHC CK 0317
Constitution of India, 1950 — Article 226, 44
High Courts23 Dec 2011Dismissed
Devendra Kumar Agnihotri Vs Rajeev Bharti and Others
Allahabad High Court · (2011) 12 AHC CK 0316
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Dec 2011Allowed
Ram Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 250 : (2012) 132 FLR 1066
High Courts23 Dec 2011Disposed Of
Smt. Krishna Ajwani Vs Ajit Dhawan and Others
Allahabad High Court · (2011) 12 AHC CK 0314
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A