COURT ARCHIVE

Allahabad High Court judgments, 2011

4,788 judgments · page 3 of 240

High Courts23 Dec 2011Dismissed

Vijai Bahadur Vs Das Gujrati and Others

Allahabad High Court · (2012) 2 ADJ 252 : (2012) 2 AWC 1413

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98

High Courts23 Dec 2011Allowed

Anil Kumar Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0133

Constitution of India, 1950 — Article 14, 16, 226

High Courts23 Dec 2011Dismissed

The New India Assurance Company Limited Vs Jagdish Kushwaha and another

Allahabad High Court · (2011) 12 AHC CK 0132

Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(5), 149, 149(1), 149(2)

High Courts23 Dec 2011Allowed

Ram Saran and others Vs Deputy Director Consolidation and Another

Allahabad High Court · (2012) 3 AWC 3224

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 19(1), 23

High Courts23 Dec 2011Allowed

Shravan Kumar Vs State of U. P. and others

Allahabad High Court · (2011) 12 AHC CK 0126

Constitution of India, 1950 — Article 12

High Courts23 Dec 2011Dismissed

Reliance General Insurance Company Ltd. Vs Ram Saran and others

Allahabad High Court · (2012) 2 ADJ 535

Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 143, 147, 147(5), 149, 149(1)

High Courts23 Dec 2011Disposed Of

Om Prakash Sharma Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0123

High Courts23 Dec 2011Disposed Of

Anita Devi Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0122

High Courts23 Dec 2011Disposed Of

Kumari Kranti Gupta Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0121

High Courts23 Dec 2011Dismissed

The New India Assurance Company Ltd. Vs Smt. Dharamwati and others

Allahabad High Court · (2011) 12 AHC CK 0120

Motor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

High Courts23 Dec 2011Dismissed

The New India Assurance Company Limited Vs Rajeshwari Devi and Others

Allahabad High Court · (2011) 12 AHC CK 0119

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

High Courts23 Dec 2011Disposed Of

Puttan Sharma @ Raj Kumar Sharma And Another Vs State Bank of India

Allahabad High Court · (2011) 12 AHC CK 0118

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts23 Dec 2011Allowed

Ram Prasad Verma Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0117

Constitution of India, 1950 — Article 226

High Courts23 Dec 2011Allowed

Mahendra Pratap Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0116

High Courts23 Dec 2011Dismissed

Mahendra Kumar Vs State of U.P. and others

Allahabad High Court · (2011) 12 AHC CK 0115

High Courts23 Dec 2011Disposed Of

Constable Neetu Srivastava Vs The State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0114

Constitution of India, 1950 — Article 226

High Courts23 Dec 2011Dismissed

Mobeen Ahmad Vs Smt. Sarwari Begam

Allahabad High Court · (2011) 12 AHC CK 0113

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

High Courts23 Dec 2011Dismissed

The New India Assurance Company Ltd. Vs Tej Singh and Others

Allahabad High Court · (2011) 12 AHC CK 0112

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

High Courts23 Dec 2011Dismissed

The New India Assurance Company Limited Vs Smt. Seema Rani and others

Allahabad High Court · (2011) 12 AHC CK 0111

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

High Courts23 Dec 2011Dismissed

Bajaj Allianz General Insurance Company Ltd. Vs Smt. Manorama Devi and others

Allahabad High Court · (2011) 12 AHC CK 0075

Motor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149