High Courts23 Dec 2011Allowed
Ram Khelawan and Another Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0289
Criminal Procedure Code, 1973 (CrPC) — Section 445, 446
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 2 of 240
High Courts23 Dec 2011Disposed Of
Rakesh Kumar Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0288
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 14(3)(4)
High Courts23 Dec 2011Disposed Of
M/S India Paint House and Another Vs Additional District Magistrate and Others
Allahabad High Court · (2011) 12 AHC CK 0287
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts23 Dec 2011Disposed Of
Padmakar Dwivedi Vs The State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0286
High Courts23 Dec 2011Dismissed
Shriram General Insurance Company Ltd. Vs Satya Veer and Another
Allahabad High Court · (2011) 12 AHC CK 0285
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts23 Dec 2011Disposed Of
Kanti Devi and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0283
High Courts23 Dec 2011Dismissed
The New India Assurance Company Limited Vs Smt. Vimlesh and Others
Allahabad High Court · (2011) 12 AHC CK 0282
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147(5), 149(1), 149(2), 163(A), 166
High Courts23 Dec 2011Dismissed
Ataullah Vs The State of U.P. and others
Allahabad High Court · (2011) 12 AHC CK 0279
Constitution of India, 1950 — Article 141, 144, 226Criminal Procedure Code, 1973 (CrPC) — Section 41(1)Lok Sampati Hani Niwaran Adhiniyam, 1984 — Section 3(2)
High Courts23 Dec 2011Disposed Of
Sarvesh Chandra and Another Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0278
High Courts23 Dec 2011Disposed Of
Constable Driver Pramod Kumar Vs The State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0277
Constitution of India, 1950 — Article 226
High Courts23 Dec 2011Disposed Of
Mohammad Mushid Vs State of U.P.and others
Allahabad High Court · (2011) 12 AHC CK 0262
High Courts23 Dec 2011Disposed Of
Roopa Sonkar and Othhers Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0258
High Courts23 Dec 2011Disposed Of
Shabnam & Others Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0257
High Courts23 Dec 2011Dismissed
Hindustan Petroleum Cop.Ltd.1, Nehru Enclave Gomti Vs Commissioner of Commercial Tax U.P.Lucknow
Allahabad High Court · (2011) 12 AHC CK 0256
Uttar Pradesh Trade Tax Act, 1948 — Section 22Uttar Pradesh Trade Tax Rules, 1948 — Rule 25B
High Courts23 Dec 2011Allowed
Rajeev Abroal Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts23 Dec 2011Allowed
Siddiq and another Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0221
Criminal Law (Amendment) Act — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts23 Dec 2011Partly Allowed
K.K.Khurana Vs U.P.Export Corporation Ltd.
Allahabad High Court · (2011) 12 AHC CK 0208
Constitution of India, 1950 — Article 311(2)
High Courts23 Dec 2011Allowed
Sanjay Khera Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts23 Dec 2011Dismissed
Kunjan Devi And Another Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0195
High Courts23 Dec 2011Disposed Of
Roshni Devi & Others Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0194