High Courts23 Dec 2011Dismissed
National Insurance Co. Ltd. Vs Harveer Singh and Others
Allahabad High Court · (2012) 2 TAC 297
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147(3), 149, 149(2), 165, 168
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 4 of 240
High Courts23 Dec 2011Dismissed
Smt. Dharma Devi Vs Sarjoo and Others
Allahabad High Court · (2011) 12 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Transfer of Property Act, 1882 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B, 321, 331, 333
High Courts23 Dec 2011Dismissed
The New India Assurance Company Ltd. Vs Smt. Prabha and others
Allahabad High Court · (2011) 12 AHC CK 0013
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(3), 147(5), 149, 149(1)
High Courts22 Dec 2011
Rajeev Mohan Vs Union of India and Others
Allahabad High Court · (2011) 12 AHC CK 0465
High Courts22 Dec 2011Dismissed
Paltoo Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0454
High Courts22 Dec 2011
Chhotey Lal and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0452
Constitution of India, 1950 — Article 226
High Courts22 Dec 2011Dismissed
Prabhakar Mishra Vs Avdhesh Kumar Mishra and Others
Allahabad High Court · (2012) 1 ADJ 694 : (2012) 3 AWC 2525
Drugs and Cosmetics Rules, 1945 — Rule 157, 167, 49Indian Medicine Central Council Act, 1970 — Section 33G
High Courts22 Dec 2011Allowed
M/S Aditya Birla Chemicals (India) Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0284
High Courts22 Dec 2011Allowed
Rakesh Kumar Goel Vs State of U.P.and others
Allahabad High Court · (2011) 12 AHC CK 0268
High Courts22 Dec 2011Dismissed
Debashish Dhar Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0267
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts22 Dec 2011Dismissed
Nazir Vs Bundu Khan and others
Allahabad High Court · (2011) 12 AHC CK 0261
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 47
High Courts22 Dec 2011Dismissed
Paro & Others Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 41(1)(b)Penal Code, 1860 (IPC) — Section 147, 323, 379, 406, 427
High Courts22 Dec 2011Disposed Of
Priyanka & Others Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366
High Courts22 Dec 2011Disposed Of
Suman Vs State of U.P.& Another
Allahabad High Court · (2011) 12 AHC CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 245(2)Penal Code, 1860 (IPC) — Section 34, 376, 379
High Courts22 Dec 2011Dismissed
Shiv Singh and Ors. Vs State of U.P.Through The Prin.Secy.Deptt.of Home & Ors.
Allahabad High Court · (2011) 12 AHC CK 0252
High Courts22 Dec 2011Disposed Of
Committee of Management Afzalul Uloom, Azamgarh through.its Manager and others Vs State of U.P.through Secretary Ministry of Institutional Finance and Registration Govt.of U.P., Lucknow and others
Allahabad High Court · (2011) 12 AHC CK 0237
Societies Registration Act, 1860 — Section 4(1)
High Courts22 Dec 2011Allowed
Babu Singh Kushwaha Vs State of U.P.and Others
Allahabad High Court · (2011) 12 AHC CK 0233
Constitution of India, 1950 — Article 226
High Courts22 Dec 2011Disposed Of
Committee of Management, Saltnat Bahadur Post Graduate College, Jaunpur Through Its Manager and Another Vs State of U.P.Through Secretary, Department of Higher Education, Government of U.P., Lucknow and Others
Allahabad High Court · (2011) 12 AHC CK 0232
High Courts22 Dec 2011Allowed
Chand Kali Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0212
High Courts22 Dec 2011Disposed Of
Priyanka Devi @ Soni & Another Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0211