High Courts22 Dec 2011Disposed Of
Bhawna & Another Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 5 of 240
High Courts22 Dec 2011Disposed Of
Meena & Another Vs State of U.P.& Others
Allahabad High Court · (2011) 12 AHC CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366
High Courts22 Dec 2011Dismissed
Ram Kumar Gupta Vs Usha Gupta
Allahabad High Court · (2011) 12 AHC CK 0190
High Courts22 Dec 2011Disposed Of
Central Bank of India through its Branch Manager Vs Janak Kalra
Allahabad High Court · (2011) 12 AHC CK 0189
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Dec 2011
Mohammad Abdul Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0162
Penal Code, 1860 (IPC) — Section 120, 223, 224, 302Police Act, 1861 — Section 7, 7(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 4, 8(4)
High Courts22 Dec 2011
Ibrahim Constable No. 402 and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 12 AHC CK 0159
Penal Code, 1860 (IPC) — Section 223, 224Police Act, 1861 — Section 7, 7(1), 7(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 4, 8(4)
High Courts22 Dec 2011Dismissed
Salimuddin Vs Smt. Hajjan Misroz Begum
Allahabad High Court · (2011) 12 AHC CK 0129
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 23
High Courts22 Dec 2011Allowed
Senior Divisional Manager, National Insurance Co. Ltd Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Another
Allahabad High Court · (2012) 2 ADJ 498 : (2012) 132 FLR 540
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts22 Dec 2011Disposed Of
Harihar Cold Storage Vs Purvanchal Vidyut Vitaran Nigam Ltd., Bhikaripur, Dlw, Varanasi and Another
Allahabad High Court · (2012) 2 ADJ 751 : AIR 2012 All 71 : (2012) 3 AWC 2718
Electricity Act, 2003 — Section 126, 138
High Courts22 Dec 2011Disposed Of
State of U.P. Vs N.B. Singh Advocate and Others
Allahabad High Court · (2012) 1 ADJ 578
High Courts22 Dec 2011
Brijmani Devi Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 302
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6, 6(2)
High Courts22 Dec 2011Allowed
Shanker and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2012) 2 ADJ 384 : (2012) 3 AWC 3218
High Courts22 Dec 2011Allowed
Laxman Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 202 : (2012) 3 AWC 2724
Societies Registration Act, 1860 — Section 25, 4Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5, 5(1), 5(2)
High Courts22 Dec 2011
M/S. Ensemble Furniture Solutions Pvt. Ltd. and Another Vs State of U.P. and Another
Allahabad High Court · (2012) ACR 2627
Criminal Procedure Code, 1973 (CrPC) — Section 178, 190, 200, 203, 204Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 143, 144
High Courts22 Dec 2011
Rifaqat and Others Vs Satya Narain and Others
Allahabad High Court · (2012) 1 ADJ 454
Specific Relief Act, 1963 — Section 16C
High Courts21 Dec 2011Disposed Off
Sandeep Gupta Vs Commissioner of Central Excise
Allahabad High Court · (2017) 345 ELT 79
High Courts21 Dec 2011Dismissed
Munshi @ Rajesh Tiwari Vs Shri Mohan Lal Vishwakarma and Others
Allahabad High Court · (2011) 12 AHC CK 0463
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts21 Dec 2011Allowed
Ajay Krishna Upadhyaya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0459
Civil Procedure Code, 1908 (CPC) — Section 80Presidency Small Cause Courts Act, 1882 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts21 Dec 2011Dismissed
Constable No. 56/892250200 Lalta Prasad Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0281
High Courts21 Dec 2011Allowed
Dhampur Sugar Mills Ltd. Dhampur Bijnore Vs Sanjeev Kumar Singh Circle Inspector Dhampur and Others
Allahabad High Court · (2011) 12 AHC CK 0280
Contempt of Courts Act, 1971 — Section 12Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 2(D), 2(D1), 8(4), 8(5)