High Courts21 Dec 2011
Indra Bhan Singh Constable 2020 C.P. and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0070
Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 223, 224, 34Police Act, 1861 — Section 7
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 7 of 240
High Courts21 Dec 2011Allowed
Bharat Singh and Another Vs State of U.P.
Allahabad High Court · (2012) 3 ADJ 279
Penal Code, 1860 (IPC) — Section 148, 302, 34
High Courts21 Dec 2011Dismissed
M/s. Chotey Lal Cold Storage and Allied Ind. Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 528
Constitution of India, 1950 — Article 226Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 15, 17, 17(1), 24, 32
High Courts21 Dec 2011Allowed
Kishan Dwivedi Vs State of U.P. and others
Allahabad High Court · (2011) 12 AHC CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 120B, 408, 409, 410, 413
High Courts21 Dec 2011
Radhey Shyam Maurya Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0011
High Courts20 Dec 2011Dismissed
Ram Lallan and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 491
Constitution of India, 1950 — Article 141, 144, 226Criminal Procedure Code, 1973 (CrPC) — Section 41, 41(1)Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts20 Dec 2011
Dinesh Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 386
High Courts20 Dec 2011
M/s R.S. Transport and Suppliers Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0367
High Courts20 Dec 2011
Vijay Shanker and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0361
High Courts20 Dec 2011
Mahadev Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0359
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts20 Dec 2011Allowed
Ram Chandra Yadav Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 715 : (2012) 4 AWC 3915
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 4
High Courts20 Dec 2011Disposed Of
Mahaveer and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0248
High Courts20 Dec 2011Disposed Of
Deshpal Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0247
High Courts20 Dec 2011Disposed Of
Devraj and Others Vs State of U.P.And Another
Allahabad High Court · (2011) 12 AHC CK 0246
High Courts20 Dec 2011Disposed Of
Bhanu Ram and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0245
High Courts20 Dec 2011Allowed
Commisisoner of Central Excise, Allahabad Vs Basti Sugar Mills Ltd.Basti U.P.
Allahabad High Court · (2011) 12 AHC CK 0244
High Courts20 Dec 2011Disposed Of
Manish Dodeja and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0219
High Courts20 Dec 2011Disposed Of
Kare Deen and Another Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0218
High Courts20 Dec 2011Disposed Of
Kamla Devi and Others Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts20 Dec 2011Dismissed
Ram Narayan and another Vs Addl.District Judge and others
Allahabad High Court · (2011) 12 AHC CK 0206
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13