High Courts20 Dec 2011Dismissed
Rajendra Pal Pathak Vs State of U.P.and Another
Allahabad High Court · (2011) 12 AHC CK 0198
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 8 of 240
High Courts20 Dec 2011
Ram Kripal Mishra and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0165
High Courts20 Dec 2011Dismissed
Nand Kishore Mishra Vs Union of India and Others
Allahabad High Court · (2011) 11 ADJ 620
High Courts20 Dec 2011
Ramesh Chandra and Others Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0084
Penal Code, 1860 (IPC) — Section 162, 304(B)
High Courts20 Dec 2011Allowed
Ram Ratan Sankhwar Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0083
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 16, 3, 54, 6, 7
High Courts20 Dec 2011Allowed
Ravindra Kumar Saini Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 391 : (2012) 3 AWC 3107 : (2012) 132 FLR 1079
Constitution of India, 1950 — Article 14
High Courts20 Dec 2011Dismissed
Vijay Kumar Kasera and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0054
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Dec 2011
Chitranjan Singh Vs Samarpal Singh
Allahabad High Court · (2012) 1 ADJ 703
Presidency Small Cause Courts Act, 1882 — Section 12(3), 25, 30(1)
High Courts20 Dec 2011
Smt. Sushila Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0052
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts20 Dec 2011Disposed Of
Bismillah Siddiqui and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 1139
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 173, 239Penal Code, 1860 (IPC) — Section 120B, 193, 392, 406, 411
High Courts20 Dec 2011Allowed
Bhobhal and Others Vs Shah Nath and Others
Allahabad High Court · (2012) 5 ADJ 400
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Dec 2011Disposed Of
Dharmveer Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 132 FLR 396
High Courts19 Dec 2011Dismissed
Chandra Bhushan Pandey 7770 (M/B) 2011 Vs Sri Narain Singh, Minister of Horticulture Deptt. Lko. and Others
Allahabad High Court · (2012) 1 ADJ 399 : (2012) 3 AWC 2558
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 226
High Courts19 Dec 2011Allowed
Ranveer Singh Vs Akheleshwar Ram Mishra And Another
Allahabad High Court · (2011) 12 AHC CK 0409
High Courts19 Dec 2011Dismissed
Smt. Gulabi Devi Vs Kamlesh Kumar Pal
Allahabad High Court · (2012) 2 ADJ 182
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 17, 18, 19, 20, 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 28(4)
High Courts19 Dec 2011Dismissed
Mr. Puran Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 3 ADJ 690
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172
High Courts19 Dec 2011Allowed
Ram Pratap Jaiswal Vs Union of India
Allahabad High Court · (2012) 2 ADJ 201
Constitution of India, 1950 — Article 14, 226
High Courts19 Dec 2011
Harjinder Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 246
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27(2), 41(3)
High Courts19 Dec 2011Dismissed
Mohd. Farooq Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 845
Criminal Procedure Code, 1973 (CrPC) — Section 161, 3, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 106, 113B, 114, 142, 154
High Courts19 Dec 2011Allowed
Har Sukh and Others Vs State of U.P.
Allahabad High Court · (2012) 2 ACR 1934
Criminal Procedure Code, 1973 (CrPC) — Section 161, 294, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 504