High Courts16 Dec 2011
Smt. Rakesh Bala Aneja Vs Smt. Sushil Bajaj and Others
Allahabad High Court · (2011) 12 AHC CK 0331
Arbitration Act, 1940 — Section 34, 35, 37Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, 151, 96
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 10 of 240
High Courts16 Dec 2011Dismissed
M/s Usha Martin Construction Steel Ltd. Vs The Commissioner of Central Excise, Kanpur and Another
Allahabad High Court · (2012) 2 ADJ 424 : (2011) 189 ECR 35
Central Excise Rules, 2002 — Rule 10, 25, 25(1)Central Excises and Salt Act, 1944 — Section 11A(1), 11A(2), 11AC, 35F, 35GIncome Tax Act, 1961 — Section 271(1)
High Courts16 Dec 2011Dismissed
Surajbali @ Ram Pratap @ Pratap and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 502
High Courts16 Dec 2011Allowed
Jiya Ram and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 683 : (2012) 3 AWC 2708
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 198(1), 198(4), 198(5), 198(6)
High Courts16 Dec 2011Allowed
Kishore Kumar Arora and Others Vs Harvindar Singh and Others
Allahabad High Court · (2012) 2 ADJ 175 : (2012) 3 AWC 3101
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts16 Dec 2011Allowed
Uma Shankar Pandey Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 841 : (2012) 2 ADJ 199
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 504
High Courts16 Dec 2011Allowed
Committee of Management, Sri Suraj Singh Memorial College and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 255 : (2012) 2 AWC 1420
National Council for Teacher Education Act, 1993 — Section 14, 17, 31(11)
High Courts16 Dec 2011Allowed
Judges Colony Residents Welfare Association and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0055
High Courts16 Dec 2011
Satish Chaturvedi Vs State of UP and Others
Allahabad High Court · (2011) 12 AHC CK 0050
High Courts16 Dec 2011Allowed
Nagaroo Ram and others Vs State of UP and Others
Allahabad High Court · (2012) 2 ADJ 344
Constitution of India, 1950 — Article 14, 16Uttar Pradesh State Electricity Board Subordinate Electrical and Mechanical Engineering Service Regulations, 1972 — Regulation 13(3), 17, 18, 3(10), 31
High Courts16 Dec 2011Dismissed
Hari Mohan and others Vs State of U. P. and another
Allahabad High Court · (2012) 1 ACR 720
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 294, 468, 469, 471, 500
High Courts16 Dec 2011Allowed
Dayalji Industries Vs Commissioner, Commercial Tax, U.P., Lucknow
Allahabad High Court · (2012) 49 VST 270
Uttar Pradesh Trade Tax Act, 1948 — Section 4(1), 5Uttar Pradesh Value Added Tax Act, 2008 — Section 58
High Courts15 Dec 2011
Jahirunnisha Vs UP Sanchalak, Chakbandi Basti and Others
Allahabad High Court · (2012) 2 ADJ 297 : (2012) 4 AWC 3307
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25A
High Courts15 Dec 2011Allowed
Vinod Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 421 : (2012) 2 AWC 1514
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(2)
High Courts15 Dec 2011
Sanjeev Kumar Tyagi Vs Smt. Kamlesh Kumari and Another
Allahabad High Court · (2011) 12 AHC CK 0428
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Dec 2011Allowed
Saurabh Chauhan Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0427
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts15 Dec 2011Allowed
Pramod Kumar and Others Vs Deputy Director of Consolidation, Meerut and Others
Allahabad High Court · (2012) 2 ADJ 552 : (2012) 3 AWC 3220
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(1), 9A(2)
High Courts15 Dec 2011Dismissed
Kamlesh Kumar Vs Abhishek Prakash and others
Allahabad High Court · (2012) 115 RD 259
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 11A(2), 12, 12(5), 95, 95(1)
High Courts15 Dec 2011
Smt. Rekha Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0360
Uttar Pradesh Jal Nigam Service Regulations — Regulation 31
High Courts15 Dec 2011Dismissed
Harihar Bhole Nath Misra Vs State Public Services Tribunal Lucknow
Allahabad High Court · (2012) 1 ADJ 138
Constitution of India, 1950 — Article 226