High Courts19 Dec 2011Dismissed
Muslim Association, through Finance Secretary Vs Anjuman Islamiya Muslim Yatim khana through Secretary and another
Allahabad High Court · (2011) 12 AHC CK 0263
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 9 of 240
High Courts19 Dec 2011Dismissed
Mohit Singh Tonwar Vs State of U.P.and Others
Allahabad High Court · (2011) 12 AHC CK 0241
High Courts19 Dec 2011Allowed
Mohammad Rafiq Vs Board of Revenue, Lucknow and Others
Allahabad High Court · (2011) 12 AHC CK 0240
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285G
High Courts19 Dec 2011Dismissed
Atul Kumar Singh and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 12 AHC CK 0222
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts19 Dec 2011Dismissed
Fakhrey Aalam Khan and Others Vs Smt. Salma Waheed and Others
Allahabad High Court · (2011) 12 AHC CK 0145
Benami Transactions (Prohibition) Act, 1988 — Section 4(2)
High Courts19 Dec 2011Dismissed
Ajai Kumar Vs Gaya Prasad Agarwal and Others
Allahabad High Court · (2012) 3 AWC 2687
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 63(5), 65(b)Registration Act, 1908 — Section 49
High Courts19 Dec 2011Dismissed
M/s. Ram Prastha Ispat Udyog Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 341
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 17, 4, 4(1), 6
High Courts16 Dec 2011Dismissed
Ram Bihari Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0445
High Courts16 Dec 2011Dismissed
C/M Field Marshal General Manik Shah Intermediate College Vs Arun Kumar Mishra, Principal Secretary (Sec.Edu.) and Another
Allahabad High Court · (2011) 12 AHC CK 0444
High Courts16 Dec 2011Allowed
Navneesh Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 363 : (2012) 1 ADJ 449
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 420
High Courts16 Dec 2011
Dharamvir @ Master @ Dan Singh Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 694
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts16 Dec 2011
Abdul Rehman Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0436
Arms Act, 1959 — Section 17(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Dec 2011Dismissed
M/s Glyph International Ltd Vs Union of India and others
Allahabad High Court · (2012) 1 ADJ 766 : (2012) 247 CTR 427 : (2011) 189 ECR 13
CENVAT (Credit) Rules, 2004 — Rule 2Constitution of India, 1950 — Article 12, 14, 245, 246(1), 248Finance (No. 2) Act, 2004 — Section 95
High Courts16 Dec 2011Allowed
U.P. State Bridge Corporation Ltd. Vs Commissioner of Income Tax, Lucknow
Allahabad High Court · (2011) 12 AHC CK 0424
Income Tax Rules, 1962 — Rule 115
High Courts16 Dec 2011Dismissed
Pramod Kumar Singh Vs Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · (2012) 2 ADJ 260 : (2012) 3 AWC 2701
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(A), 12, 4, 49, 52Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts16 Dec 2011
Irshad Mohd. Khan and Others Vs Additional Labour Commissioner and Others
Allahabad High Court · (2012) 3 ADJ 507 : (2012) 133 FLR 770
Uttar Pradesh Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 6J, 6RUttar Pradesh Industrial Disputes Act, 1947 — Section 33C, 33C(2), 4K, 6A, 6H
High Courts16 Dec 2011
Lalit Mohan Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 569
Right of Children to Free and Compulsory Education Act, 2009 — Section 23
High Courts16 Dec 2011Dismissed
Vinod Kumar Singh Vs State of U.P. and others
Allahabad High Court · (2011) 12 AHC CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts16 Dec 2011Dismissed
Smt. Suneel Bajpai and Another Vs Allahabad Jal Sansthan and Another Anwar Ali and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 156
Constitution of India, 1950 — Article 14, 226, 285, 289Finance Act, 1994 — Section 65(6), 66Sea Customs Act, 1878 — Section 20(2)
High Courts16 Dec 2011Allowed
Raj Kumar Shukla Vs State of U.P. Sarju Prasad Mishra Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 684
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 506