High Courts29 Dec 1910Allowed
Kalandari Begam Vs Ghafur Khan
Allahabad High Court · (1910) 12 AHC CK 0025
COURT ARCHIVE
Allahabad High Court judgments, 1910
311 judgments · page 1 of 16
High Courts23 Dec 1910Allowed
Ghafoor Khan Vs Musammat Kalandari Begam
Allahabad High Court · 9 Ind. Cas. 127
Succession Certificate Act, 1889 — Section 4, 9
High Courts23 Dec 1910Allowed
Chhotelal Vs Sheopal Singh and Others
Allahabad High Court · (1910) 12 AHC CK 0011
High Courts23 Dec 1910
Mohammad Hussain and Others Vs Mohammad Shoqat Hussain
Allahabad High Court · 9 Ind. Cas. 263
High Courts22 Dec 1910Dismissed
Srichand Vs Musammat Suraj Kuar and Others
Allahabad High Court · 9 Ind. Cas. 146
High Courts21 Dec 1910Dismissed
Ahmadi Begam and Others Vs Ram Sahai
Allahabad High Court · (1910) 12 AHC CK 0026
High Courts21 Dec 1910Disposed Of
Sahu Shiamsunder Lal Vs Har Narayan and Others
Allahabad High Court · 9 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Dec 1910
Wilaiti Begam Vs Fazal Husain Khan
Allahabad High Court · 13 Ind. Cas. 961
Registration Act, 1908 — Section 32
High Courts19 Dec 1910Allowed
Sheo Kumar Upadhya and Others Vs Jittu Singh
Allahabad High Court · 9 Ind. Cas. 52
High Courts17 Dec 1910
Ram Kumar Singh Vs Jagan Mohan Singh
Allahabad High Court · 9 Ind. Cas. 80
Specific Relief Act, 1877 — Section 21
High Courts15 Dec 1910Dismissed
Gajadhar Pande and Others Vs Musammat Parbati
Allahabad High Court · 9 Ind. Cas. 50
High Courts12 Dec 1910
Zia-Ud-Din and Others Vs Muhammad Umar and Others
Allahabad High Court · 9 Ind. Cas. 275
High Courts10 Dec 1910Allowed
Chandan and Another Vs Kallu
Allahabad High Court · 9 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts10 Dec 1910Dismissed
Muhammad Usman and Others Vs Babu
Allahabad High Court · 9 Ind. Cas. 314
High Courts08 Dec 1910
Musammat Dallo Vs Musammat Sibta Kuar
Allahabad High Court · 9 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Dec 1910Dismissed
Ram Kishen Vs Pandit Baij Nath and Another
Allahabad High Court · 9 Ind. Cas. 25(1)
Companies Act, 1956 — Section 4
High Courts07 Dec 1910Dismissed
Mathura Prashad and Another Vs Ram Lal and Another
Allahabad High Court · 9 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Article 166
High Courts06 Dec 1910Dismissed
Niadar and Another Vs Tika and Others
Allahabad High Court · 9 Ind. Cas. 45