High Courts04 Feb 1910Dismissed
Babu Sheo Pargas Singh and Others Vs Nawab Singh and Others
Allahabad High Court · 5 Ind. Cas. 496
Civil Procedure Code, 1882 — Section 244
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 16 of 18
High Courts04 Feb 1910Dismissed
Kesho Ram Singh and Another Vs Musammat Ram Kunwar
Allahabad High Court · 5 Ind. Cas. 590
Succession Certificate Act, 1889 — Section 8
High Courts04 Feb 1910Allowed
Musammat Dulari Vs Mulchand and Others
Allahabad High Court · 5 Ind. Cas. 384
High Courts01 Feb 1910Dismissed
Ajudhia Prashad and Another Vs Jodha Singh and Another
Allahabad High Court · 5 Ind. Cas. 659
High Courts01 Feb 1910Dismissed
Imam-Ud-Din and Another Vs Sadarat Rai
Allahabad High Court · 5 Ind. Cas. 897
High Courts31 Jan 1910
Abbas Hussain Vs Ashfaq Ahmad and Others
Allahabad High Court · 6 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts29 Jan 1910Allowed
Seth Nemi Chand Vs Ganesh
Allahabad High Court · 5 Ind. Cas. 503
Transfer of Property Act, 1882 — Section 58
High Courts28 Jan 1910Allowed
Gulba Vs Basanta and Others
Allahabad High Court · 5 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 30Specific Relief Act, 1877 — Section 42
High Courts28 Jan 1910Allowed
Babu Nandan Pat Tewari Vs Radha Keshun Kalwar and Others
Allahabad High Court · 5 Ind. Cas. 664
Uttar Pradesh Land Revenue Act, 1901 — Section 118
High Courts26 Jan 1910Dismissed
Ramjas Ahir and Others Vs Babu Aman Sahai and Others
Allahabad High Court · 5 Ind. Cas. 667
High Courts26 Jan 1910Dismissed
Bhagwan Das Vs Hari Ram and Another
Allahabad High Court · 5 Ind. Cas. 350
Transfer of Property Act, 1882 — Section 107
High Courts20 Jan 1910Dismissed
Chingan Gir and Another Vs Babu Lal
Allahabad High Court · 5 Ind. Cas. 322
Transfer of Property Act, 1882 — Section 76(e)
High Courts20 Jan 1910
Shugan Chand Vs Ramjas
Allahabad High Court · 5 Ind. Cas. 292
Limitation Act, 1877 — Article 179(4)(II)
High Courts19 Jan 1910Dismissed
Sheo Saran Lal Vs Emperor
Allahabad High Court · 5 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 467
High Courts19 Jan 1910Dismissed
Chotey Singh Vs Eshwari and Others
Allahabad High Court · 5 Ind. Cas. 295
Civil Procedure Code, 1882 — Section 257ATransfer of Property Act, 1882 — Section 88