High Courts01 Mar 1910Dismissed
Nasir-ud-din Khan Vs Hikmatullah Khan
Allahabad High Court · 6 Ind. Cas. 117
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 14 of 18
High Courts28 Feb 1910Dismissed
Pursotam Rao Tantia and Others Vs Radha Bai
Allahabad High Court · 6 Ind. Cas. 692
Specific Relief Act, 1877 — Section 42
High Courts28 Feb 1910
Mohan Lalaji and Another Vs Madhusudan Lala
Allahabad High Court · 6 Ind. Cas. 77
High Courts28 Feb 1910
Rukia Begum Vs Muhammad Kazim and Others
Allahabad High Court · 6 Ind. Cas. 568
High Courts26 Feb 1910
Ram Parshad Bhagat Vs Suba Rai and Others
Allahabad High Court · 6 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts25 Feb 1910Dismissed
Bhawani Singh and Others Vs Jang Bahadur Singh
Allahabad High Court · 6 Ind. Cas. 569
Transfer of Property Act, 1882 — Section 63, 66
High Courts25 Feb 1910Dismissed
Kutub-Ud-Din Ahmad and Another Vs Munshi Bashir-Ud-Din
Allahabad High Court · 5 Ind. Cas. 665
High Courts25 Feb 1910Dismissed
Juanendranath Basu Vs Rani Nihalo Bibi and Another
Allahabad High Court · 6 Ind. Cas. 38
Limitation Act, 1877 — Section 20
High Courts24 Feb 1910Disposed Of
Baru Gir Vs Mahant Tulshi Das
Allahabad High Court · 6 Ind. Cas. 37
Transfer of Property Act, 1882 — Section 43
High Courts24 Feb 1910
Pandit Rup Chand Vs Fateh Chand and Others
Allahabad High Court · 6 Ind. Cas. 36
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Feb 1910
Emperor Vs Wajid Hussain
Allahabad High Court · 6 Ind. Cas. 589
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 195
High Courts21 Feb 1910Dismissed
Tulsi Ram and Others Vs Shiam Sunder and Others
Allahabad High Court · 5 Ind. Cas. 588
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts19 Feb 1910Disposed Of
Bachan Singh Vs Kamta Pershad and Others
Allahabad High Court · 5 Ind. Cas. 585
High Courts19 Feb 1910Allowed
Makund Sarup Vs Richard Ross Skinner
Allahabad High Court · 5 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts19 Feb 1910
Mahadeo Vs Emperor
Allahabad High Court · 6 Ind. Cas. 563
Penal Code, 1860 (IPC) — Section 182, 408
High Courts18 Feb 1910Dismissed
Har Charan and Others Vs Bindan and Others
Allahabad High Court · 5 Ind. Cas. 559
High Courts18 Feb 1910Dismissed
Bhola Pandey Vs Chandi Pandey and Others
Allahabad High Court · 5 Ind. Cas. 666
High Courts18 Feb 1910Dismissed
Janakraj Kuari Vs Pateshri Partab Narain Singh
Allahabad High Court · 6 Ind. Cas. 565
High Courts18 Feb 1910Allowed
Kalian Das and Others Vs Bhawani Shankar and Others
Allahabad High Court · 5 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Transfer of Property Act, 1882 — Section 88