High Courts09 Apr 1910
Kesri Rohan and Others Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 364
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 12 of 18
High Courts08 Apr 1910Allowed
Pandit Channu Dat Vyas Vs Babu Nandan
Allahabad High Court · 6 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Apr 1910
Rohilkhand and Kumaon Railway Vs Babu Jagdamba Sahai
Allahabad High Court · 6 Ind. Cas. 333
Railways Act, 1890 — Section 75
High Courts06 Apr 1910Dismissed
Persottam Patak and Others Vs Sheo Shanker Kolapuri and Others
Allahabad High Court · 6 Ind. Cas. 163
High Courts05 Apr 1910Disposed Of
Muhammad Nasar-ullah Khan Vs Muhammad Ishaq Khan
Allahabad High Court · 6 Ind. Cas. 833
Uttar Pradesh Land Revenue Act, 1901 — Section 117, 125
High Courts05 Apr 1910Dismissed
Masihullah Vs Dakhini Din and Another
Allahabad High Court · 6 Ind. Cas. 169
High Courts05 Apr 1910
The Secretary of State for India in Council Vs Musammat Shaman Tawaif
Allahabad High Court · 6 Ind. Cas. 210
Penal Code, 1860 (IPC) — Section 373
High Courts05 Apr 1910Dismissed
Permanand and Others Vs Jagat Narain
Allahabad High Court · 6 Ind. Cas. 162
High Courts05 Apr 1910
Girraj Singh and Others Vs Raghubans Kuar and Others
Allahabad High Court · 6 Ind. Cas. 878
Limitation Act, 1877 — Article 61
High Courts04 Apr 1910
Musammat Jhuna and Another Vs Munshi Tara Chand and Others
Allahabad High Court · 6 Ind. Cas. 168
Transfer of Property Act, 1882 — Section 52, 62
High Courts02 Apr 1910
In Re: Bhola Nath
Allahabad High Court · 6 Ind. Cas. 832
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts02 Apr 1910
Sheonandan Singh and Others Vs Achhabar Singh and Others
Allahabad High Court · 6 Ind. Cas. 190
High Courts01 Apr 1910Dismissed
Nawab Mohammad Ibrahim Khan Vs Ahmad Said Khan and Another
Allahabad High Court · 6 Ind. Cas. 219
High Courts01 Apr 1910Dismissed
Musammat Dhanvanta and Another Vs Banarsi Lal and Others
Allahabad High Court · 6 Ind. Cas. 191
High Courts23 Mar 1910Disposed Of
Chunno Lal Vs Parbhu Dial
Allahabad High Court · 6 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 43North Western Provinces Tenancy Act, 1901 — Section 164
High Courts22 Mar 1910Dismissed
Sheoram Apadeo Vs Seth Phul Chand and Another
Allahabad High Court · 6 Ind. Cas. 164
High Courts22 Mar 1910Dismissed
Jhanda Singh and Others Vs Sheikh Wahid-ud-din and Others
Allahabad High Court · 6 Ind. Cas. 183
High Courts19 Mar 1910Dismissed
Musammat Mumtaz-un-nisa and Others Vs Bhagirath
Allahabad High Court · 6 Ind. Cas. 114