High Courts26 Apr 1910Dismissed
Ram Kumar Singh Vs Jagmohan Singh
Allahabad High Court · 6 Ind. Cas. 420
Specific Relief Act, 1877 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 11 of 18
High Courts26 Apr 1910
Chhedi Kandu and Others Vs Emperor
Allahabad High Court · 6 Ind. Cas. 390
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts25 Apr 1910
Ramzan Ali Khan Vs Musammat Asghari Begam and Another
Allahabad High Court · 6 Ind. Cas. 405
High Courts22 Apr 1910Dismissed
Musammat Panna Bibi Vs Musammat Habiba and Another
Allahabad High Court · 6 Ind. Cas. 891
High Courts22 Apr 1910
Naipal Sonar Vs Sheo Narain Sonar
Allahabad High Court · 6 Ind. Cas. 374
Transfer of Property Act, 1882 — Section 88
High Courts21 Apr 1910Allowed
Sahdeo Rai and Others Vs Ram Sewak Rai and Others
Allahabad High Court · 6 Ind. Cas. 331
High Courts16 Apr 1910Disposed Of
Ishar Dat Tiwari Vs Ram Harak Tiwari and Others
Allahabad High Court · 6 Ind. Cas. 872
High Courts16 Apr 1910Allowed
Kunwar Gobind Krishn Narain and Another Vs Musammat Sirjunnissa Begam
Allahabad High Court · 6 Ind. Cas. 226
Civil Procedure Code, 1882 — Section 43
High Courts16 Apr 1910
Ram Das Vs Mirza Jamaluddin Ahmad Khan Sahib and Others
Allahabad High Court · 6 Ind. Cas. 399
High Courts14 Apr 1910Dismissed
Musammat Jey Devi and Another Vs Mahadeo Prashad and Others
Allahabad High Court · 6 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Apr 1910Disposed Of
Gurdial Vs Mathura Singh and Others
Allahabad High Court · 6 Ind. Cas. 920
High Courts12 Apr 1910Dismissed
Raja Dirgbijai Singh Vs Ram Adhin and Others
Allahabad High Court · 7 Ind. Cas. 70
High Courts12 Apr 1910
Ali Bakhsh and Another Vs Alah Dad Khan and Others
Allahabad High Court · 6 Ind. Cas. 376
Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 6(d)
High Courts11 Apr 1910Dismissed
Paras Ram and Others Vs Lalman
Allahabad High Court · 7 Ind. Cas. 570
High Courts11 Apr 1910Allowed
Baldeo Singh and Others Vs Bulaqi Dass
Allahabad High Court · 6 Ind. Cas. 203
Contract Act, 1872 — Section 16
High Courts11 Apr 1910
Moulvi Abdul Majid Vs Moulvi Abdul Ghani
Allahabad High Court · 6 Ind. Cas. 249
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts09 Apr 1910Allowed
Nathumal Vs The District Judge of Benares
Allahabad High Court · 6 Ind. Cas. 870
Provincial Insolvency Act, 1907 — Section 15, 16
High Courts09 Apr 1910
Patakdhari Rai Vs Mankaran Rai and Another
Allahabad High Court · 6 Ind. Cas. 205
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts09 Apr 1910
Hemraj Vs Emperor
Allahabad High Court · 6 Ind. Cas. 250
Penal Code, 1860 (IPC) — Section 215, 420