High Courts18 Mar 1910Dismissed
Mahtab Ram Vs Bhawani Singh and Others
Allahabad High Court · 6 Ind. Cas. 118
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 13 of 18
High Courts18 Mar 1910Dismissed
Sant Bakas Singh Vs Musammat Dhanesh Koer and Another
Allahabad High Court · 6 Ind. Cas. 167
High Courts17 Mar 1910
The Rajputana Malwa Railway Co-operative Stores Ltd. Vs The Ajmere Municipal Board
Allahabad High Court · 6 Ind. Cas. 401
High Courts16 Mar 1910Dismissed
Jagannath and Another Vs Kanhia Lal and Others
Allahabad High Court · 6 Ind. Cas. 123
High Courts16 Mar 1910Dismissed
Rustam and Others Vs Emperor
Allahabad High Court · 6 Ind. Cas. 101
Evidence Act, 1872 — Section 157Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts15 Mar 1910Allowed
Kubra Vs Ajodhia Prasad and Others
Allahabad High Court · 6 Ind. Cas. 689
High Courts15 Mar 1910Dismissed
Hub Lal Tewari Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 151
High Courts12 Mar 1910Allowed
Musammat Akasi and Another Vs Jutagir alias Parsramgir and Others
Allahabad High Court · 6 Ind. Cas. 166
Specific Relief Act, 1877 — Section 42
High Courts11 Mar 1910Dismissed
Hulasi and Others Vs Kalka Prashad and Another
Allahabad High Court · 6 Ind. Cas. 150
High Courts11 Mar 1910
Sri Bhagwat Singh and Others Vs Ram Jatan and Another
Allahabad High Court · 6 Ind. Cas. 587
High Courts07 Mar 1910Dismissed
Baladeen Kalwar and Others Vs Raghunath Kalwar and Others
Allahabad High Court · 6 Ind. Cas. 98
Evidence Act, 1872 — Section 44
High Courts04 Mar 1910Dismissed
Mahesh Dat Pande Vs Gokul Naik
Allahabad High Court · 6 Ind. Cas. 115
High Courts04 Mar 1910Dismissed
Rai Bahadur Sabu Lata Pershad and Another Vs Sheikh Zahur-ud-din and Others
Allahabad High Court · 6 Ind. Cas. 113
High Courts03 Mar 1910Disposed Of
Badal Khan Vs Murtaza and Others
Allahabad High Court · 9 Ind. Cas. 977
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 99