COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 15 of 18
High Courts17 Feb 1910Dismissed
Beshasher Das and Others Vs Abdul Jalil and Others
Allahabad High Court · 5 Ind. Cas. 556
High Courts17 Feb 1910Dismissed
Hafiz Haji Muhammad Fakhar-Ud-Din Vs Murlidhar and Others
Allahabad High Court · 5 Ind. Cas. 621
High Courts16 Feb 1910Disposed Of
Dipan Rai and Others Vs Ram Khelawan Rai
Allahabad High Court · 5 Ind. Cas. 557
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 68
High Courts16 Feb 1910
Radhay Parshad Vs Musammat Nannu and Another
Allahabad High Court · 5 Ind. Cas. 669
High Courts15 Feb 1910Allowed
Beni Prasad Tewari and Others Vs Narain Das and Another
Allahabad High Court · 5 Ind. Cas. 529
Transfer of Property Act, 1882 — Section 76, 83
High Courts15 Feb 1910Dismissed
Mathura Prasad Pande Vs Gauri Shankar Das and Another
Allahabad High Court · 6 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts15 Feb 1910Allowed
Safdar Singh Vs Akbar Shah and Others
Allahabad High Court · 5 Ind. Cas. 497
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 39
High Courts11 Feb 1910
Mumtaz Husain Vs A.E. Lewis
Allahabad High Court · 5 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts09 Feb 1910Dismissed
Muhanmad Abid Hussain Khan Vs Lala Bhagwan Das and Others
Allahabad High Court · 5 Ind. Cas. 418
High Courts09 Feb 1910Dismissed
Thakur Karanpal Singh Vs Bhima Mal and Another
Allahabad High Court · 5 Ind. Cas. 423
High Courts09 Feb 1910Dismissed
Mohammad and Others Vs Emperor
Allahabad High Court · 5 Ind. Cas. 560
Penal Code, 1860 (IPC) — Section 23, 430
High Courts08 Feb 1910Dismissed
Maulvi Mohammad Abdul Aziz Vs Maulvi Mohammad Abdul Jalil and Others
Allahabad High Court · 5 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 54North Western Provinces Tenancy Act, 1901 — Section 193
High Courts08 Feb 1910Disposed Of
Raj Narain Rai Vs Dunya Pande and Others
Allahabad High Court · 5 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 Feb 1910Dismissed
Mohar Singh and Others Vs Het Singh
Allahabad High Court · 5 Ind. Cas. 584(1)
High Courts05 Feb 1910Dismissed
Masum-Un-Nissa Vs Latifan and Others
Allahabad High Court · 5 Ind. Cas. 872
High Courts05 Feb 1910Allowed
Mahant Puran Atal Vs Hazari Lal
Allahabad High Court · 5 Ind. Cas. 536
Uttar Pradesh Land Revenue Act, 1901 — Section 144
High Courts05 Feb 1910Allowed
Nandan Parshad Vs Ajudhia Parshad
Allahabad High Court · 5 Ind. Cas. 413
Contract Act, 1872 — Section 69
High Courts05 Feb 1910Dismissed
Durga Dutt Joshi Vs Ganesh Dutt Joshi and Another
Allahabad High Court · 5 Ind. Cas. 400