High Courts05 Jan 1910Dismissed
Rameshar Das Vs Emperor
Allahabad High Court · 5 Ind. Cas. 697
Stamp Act, 1899 — Section 27, 64(a)
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 18 of 18
High Courts05 Jan 1910Disposed Of
Kashi Ram and Others Vs Musammat Amri and Others
Allahabad High Court · 5 Ind. Cas. 207
High Courts05 Jan 1910Allowed
Pandit Ram Krishna Vs Shiam Chand and Others
Allahabad High Court · 5 Ind. Cas. 278
High Courts05 Jan 1910Dismissed
Pandit Sadanand Pande Vs Syed Ali Jan and Others
Allahabad High Court · 5 Ind. Cas. 288
High Courts03 Jan 1910Dismissed
Goswami Krishna Chandra Deo Vs Durga Panda Bhattacharji
Allahabad High Court · 5 Ind. Cas. 211