High Courts19 Jan 1910Dismissed
Sheobalak Kalwar and Others Vs Kalka Singh and Others
Allahabad High Court · 5 Ind. Cas. 317
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 17 of 18
High Courts19 Jan 1910Dismissed
Piran Shah Vs Salig Ram and Others
Allahabad High Court · 5 Ind. Cas. 267
High Courts19 Jan 1910Dismissed
Kesho Das and Another Vs Makshodan Das
Allahabad High Court · 5 Ind. Cas. 870
High Courts19 Jan 1910Disposed Of
Samodh Dhar Dube and Another Vs Bhuladhar Dube and Another
Allahabad High Court · 5 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts19 Jan 1910Dismissed
Salig Ram Mahajan and Another Vs Narain Das and Another
Allahabad High Court · 5 Ind. Cas. 263
High Courts18 Jan 1910
The Collector of Shahjahnpur as Manager of the Court of Wards of the Estate of Kuar Budhpal Singh Vs Lala Kunj Behari Lal
Allahabad High Court · 5 Ind. Cas. 210(1)
High Courts17 Jan 1910Dismissed
Jugdip Narain Singh Vs Jokhan Ahir and Others
Allahabad High Court · 5 Ind. Cas. 256
High Courts15 Jan 1910Dismissed
Arthur Flowers Vs Minnie Flowers
Allahabad High Court · 5 Ind. Cas. 871
High Courts15 Jan 1910Dismissed
Kashi Kunbi and Another Vs Sumer Kunbi and Another
Allahabad High Court · 5 Ind. Cas. 234
High Courts13 Jan 1910Disposed Of
Gajadhar Rai and Others Vs Ramlakhan Rai and Others
Allahabad High Court · 5 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 43
High Courts12 Jan 1910Dismissed
Lachmi Narain Sahu Vs Sheikh Abdul Sattar and Another
Allahabad High Court · 5 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts12 Jan 1910
Bakhtawa and Another Vs Bhagwana and Another
Allahabad High Court · 5 Ind. Cas. 270
High Courts12 Jan 1910
Syed Farhat Husain and Others Vs Mahomed Ibrahim Ali and Others
Allahabad High Court · 5 Ind. Cas. 325
High Courts10 Jan 1910
Pandit Umadat Vs Musammat Bhagwan Dei and Another
Allahabad High Court · 5 Ind. Cas. 283
High Courts08 Jan 1910Dismissed
Abdul Aziz and Others Vs Musammat Aziman
Allahabad High Court · 5 Ind. Cas. 294
High Courts08 Jan 1910
Sri Maharaja Prabhu Narain Singh Vs Sarju Misr and Others
Allahabad High Court · 5 Ind. Cas. 330
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts07 Jan 1910
Musammat Maktula and Another Vs Kauleshwar Misra and Others
Allahabad High Court · 5 Ind. Cas. 482
Specific Relief Act, 1877 — Section 9
High Courts06 Jan 1910Allowed
Brijpal Saran and Others Vs Emperor
Allahabad High Court · 5 Ind. Cas. 180