High Courts22 Dec 1927Disposed Of
Jagannath and Another Vs Emperor
Allahabad High Court · AIR 1928 All 185
Criminal Procedure Code, 1898 (CrPC) — Section 156
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 1 of 25
High Courts22 Dec 1927
Faqira and Another Vs Hardewa and Others
Allahabad High Court · (1927) 12 AHC CK 0011
High Courts19 Dec 1927
Thakur Lal Singh Vs Jagraj Singh and Others
Allahabad High Court · AIR 1928 All 86 : (1928) ILR (All) 546
High Courts16 Dec 1927Dismissed
Pachua Pasi Vs Raj Kishore and Others
Allahabad High Court · (1927) 12 AHC CK 0026
High Courts16 Dec 1927Allowed
Malkhan Singh Vs Gulab Singh and Another
Allahabad High Court · AIR 1929 All 32 : 113 Ind. Cas. 732
High Courts14 Dec 1927
Ishur Das Vs Chironji Lal
Allahabad High Court · AIR 1928 All 169 : 118 Ind. Cas. 370
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Mohammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0027
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Muhammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0024
High Courts12 Dec 1927
Tungal Vs Chandra Bhan and Others
Allahabad High Court · AIR 1928 All 214 : 108 Ind. Cas. 703
High Courts12 Dec 1927
Emperor Vs Sheo Din and Others
Allahabad High Court · AIR 1928 All 622 : (1928) ILR (All) 540 : 108 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts08 Dec 1927Dismissed
Mt. Taskin Fatma Vs Mohammad Munim Baksh and Others
Allahabad High Court · AIR 1928 All 259 : (1928) ILR (All) 535
Guardians and Wards Act, 1890 — Section 33
High Courts08 Dec 1927Dismissed
Reshma Dubain Vs Ram Dawan Tewari and Another
Allahabad High Court · AIR 1928 All 309
Specific Relief Act, 1877 — Section 42
High Courts08 Dec 1927Disposed Of
Mt. Saraswati Kuar Vs Mahabir Prasad and Others
Allahabad High Court · (1927) 12 AHC CK 0016
High Courts08 Dec 1927
Babuna Kunwar Vs Jagat Narain Singh and Another
Allahabad High Court · (1927) 12 AHC CK 0001
High Courts07 Dec 1927Disposed Of
Nannu Prasad Vs Nazim Husain
Allahabad High Court · (1927) 12 AHC CK 0019
High Courts06 Dec 1927
Aminullah Vs Emperor
Allahabad High Court · AIR 1928 All 95
Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)
High Courts05 Dec 1927Dismissed
Mohammad Nazir and Another Vs Mt. Zulaikha
Allahabad High Court · (1927) 12 AHC CK 0023
High Courts05 Dec 1927Dismissed
Ram Rup Teli Vs Khaderu Teli and Others
Allahabad High Court · (1927) 12 AHC CK 0021