High Courts10 Jan 1927Dismissed
Maha Mangal Rai and Others Vs Kishun Kandu
Allahabad High Court · (1927) 01 AHC CK 0031
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 24 of 25
High Courts10 Jan 1927
Muhammad Said Khan and Others Vs Indarpati Singh and Others
Allahabad High Court · AIR 1927 All 315
High Courts07 Jan 1927Dismissed
Bishwanath Singh Vs Dasrath Dube
Allahabad High Court · (1927) 01 AHC CK 0080
High Courts07 Jan 1927Dismissed
Sardar Singh and Others Vs Man Singh
Allahabad High Court · AIR 1927 All 806
Transfer of Property Act, 1882 — Section 111(g)
High Courts07 Jan 1927Dismissed
Biswanath Singh Vs Dasrath Dube
Allahabad High Court · (1927) 01 AHC CK 0058
High Courts07 Jan 1927Dismissed
L. Madan Lal Vs Lal Chand
Allahabad High Court · AIR 1927 All 463 : (1927) ILR (All) 457
High Courts07 Jan 1927
Irshad Husain Vs Makut Manohar and Others
Allahabad High Court · AIR 1927 All 377
High Courts07 Jan 1927
Abdul Karim and Others Vs Gauri Shankar and Others
Allahabad High Court · AIR 1927 All 788
High Courts06 Jan 1927Dismissed
Musa Imran Vs Bhagwan Das and Another
Allahabad High Court · (1927) 01 AHC CK 0030
High Courts06 Jan 1927
Dwarika Tewari and Others Vs Mata Badal Mali and Others
Allahabad High Court · AIR 1927 All 781
High Courts06 Jan 1927
Emperor Vs Allah Mahr and Another
Allahabad High Court · AIR 1927 All 279 : (1927) ILR (All) 443
High Courts05 Jan 1927Dismissed
Babu Ram and Another Vs Munna Lal and Others
Allahabad High Court · AIR 1927 All 358 : (1927) ILR (All) 454
High Courts05 Jan 1927Allowed
Hari Lal Vs Parmeshari Das and Another
Allahabad High Court · AIR 1927 All 386
High Courts05 Jan 1927Dismissed
Badri Prasad and Another Vs Girdhar and Others
Allahabad High Court · AIR 1927 All 405
High Courts05 Jan 1927
Ganesh Gir and Others Vs Sheo Mangal Pandey and Others
Allahabad High Court · AIR 1927 All 763 : 101 Ind. Cas. 773
High Courts05 Jan 1927
Balbhadar Singh and Others Vs Udai Narain Singh and Others
Allahabad High Court · AIR 1927 All 741
High Courts04 Jan 1927Allowed
Emperor Vs Phakkar
Allahabad High Court · 102 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Jan 1927Dismissed
Mt. Nazir-un-nisa Vs Mt. Asifa Begum
Allahabad High Court · AIR 1927 All 341