High Courts24 Jan 1927Dismissed
Raj Narayan Pandey Vs King-Emperor
Allahabad High Court · AIR 1927 All 394 : 101 Ind. Cas. 886
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 22 of 25
High Courts24 Jan 1927Dismissed
The Upper India Rice Mills Ltd. Vs The Jaunpur Sugar Factory Ltd.
Allahabad High Court · AIR 1927 All 161 : (1927) ILR (All) 520 : 101 Ind. Cas. 224
High Courts24 Jan 1927Dismissed
Huseni Begam Vs Syed Mohammad Mehdi
Allahabad High Court · AIR 1927 All 340 : (1927) ILR (All) 547
High Courts24 Jan 1927Dismissed
Baij Nath and Another Vs Ram Bharos
Allahabad High Court · (1927) 01 AHC CK 0040
High Courts24 Jan 1927Allowed
Bhagwan Sahai Vs Nanak Chand and Others
Allahabad High Court · AIR 1927 All 336 : (1927) ILR (All) 516
High Courts21 Jan 1927Dismissed
Hub Lal Vs Gilzari Lal
Allahabad High Court · (1927) ILR (All) 543 : 100 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Jan 1927Dismissed
Bhairo Lohar and Another Vs Abdul Wahab and Others
Allahabad High Court · AIR 1927 All 551 : 101 Ind. Cas. 591
High Courts21 Jan 1927Dismissed
Ram Pratab Singh and Others Vs Lal Bahadur Singh and Others
Allahabad High Court · (1927) 01 AHC CK 0052
High Courts21 Jan 1927Allowed
Badal Singh and Others Vs Debi Saran Dhar Dube
Allahabad High Court · AIR 1927 All 395 : (1927) ILR (All) 506
High Courts21 Jan 1927Allowed
Mt. Ahmadi Begam Vs Abdul Aziz and Others
Allahabad High Court · AIR 1927 All 345 : (1927) ILR (All) 503
High Courts20 Jan 1927Dismissed
Kamta Prasad Misir Vs Bhulai Misir
Allahabad High Court · 100 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jan 1927Dismissed
Nasir Khan and Others Vs Tara Chand
Allahabad High Court · AIR 1927 All 357
High Courts20 Jan 1927Dismissed
Kampta Prasad Misir Vs Bhulai Misir
Allahabad High Court · AIR 1927 All 365
High Courts20 Jan 1927Dismissed
Raghunath Prasad and Others Vs Ram Bharose and Another
Allahabad High Court · AIR 1927 All 421
High Courts20 Jan 1927Allowed
Abdul Aziz Khan and Others Vs Muhammad Husain and Others
Allahabad High Court · AIR 1927 All 415
High Courts20 Jan 1927
Ram Singh Vs Man Singh
Allahabad High Court · AIR 1927 All 654 : (1927) ILR (All) 501
Stamp Act, 1899 — Section 3(44)
High Courts20 Jan 1927
Sita Ram and Others Vs Roshan Lal and Another
Allahabad High Court · (1927) 01 AHC CK 0002
High Courts19 Jan 1927Dismissed
Ganga Prasad and Another Vs Sukhdeo Sahu
Allahabad High Court · (1927) 01 AHC CK 0044