COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 25 of 25
High Courts04 Jan 1927
Siwan Rai and Another Vs Lachmi Singh and Another
Allahabad High Court · (1927) 01 AHC CK 0016
High Courts04 Jan 1927
Sham Saran Das and Others Vs Harbans and Others
Allahabad High Court · AIR 1927 All 777
Agra Tenancy Act, 1926 — Section 102
High Courts04 Jan 1927
Musammat Nazirun-Nisa Vs Musammat Asifa Begum
Allahabad High Court · 100 Ind. Cas. 577
Transfer of Property Act, 1882 — Section 67(a)
High Courts03 Jan 1927Disposed Of
Ganga Prasad and Another Vs Madhuri Saran and Another
Allahabad High Court · AIR 1927 All 352